Manish Kumar Sharmaandors vs State Medical And Healthors ...
2024 Latest Caselaw 3368 Raj/2

Rajasthan High Court

Manish Kumar Sharmaandors vs State Medical And Healthors ... on 1 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:20443]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 17532/2016

1.       Manish Kumar Sharma S/o Ramesh Chand Sharma, Gram
         Danau Khuro, Post Danav Kala Bordi Wali Dhani Tehsil
         Bassi, District Jaipur.
2.       Rinku Kumar Sain S/o Bhanwar Lal Sain, 2637, Near
         Sisodia Garden Agra Road, Jaipur.
3.       Dinesh Kumar Kasotia S/o Shri Puranmal Kasotia, Ward
         No. 6 New Market, Jobner.
4.       Priti D/o Shri Ramchandra, Quarter No. 60, Wireless
         Colony, Ghatgate, Jaipur.
5.       Khushboo Jaiwal D/o Jagdish Kumar Kumawat, A-6 Verma
         Colony, Shastri Nagar Thane Ke Samne, Jaipur.
6.       Rituraj Singh Jadaun S/o Pramod Kumar, A-34, Thakur
         Basti Nichli Pati Village Chandpura, Tehsil Baseri, Dholpur.
7.       Meenu Kumawat D/o Shri Mohan Lal Kumawat, A-12,
         Sunder Vihar, Ramnagar, Sodala, Jaipur.
8.       Ravi Kumar Jangid S/o Shri Kailash Chand Jangid, Mishra
         Mohalla, Tehsil Sikrai, Distt. Dausa Raj.
                                                                    ----Petitioners
                                     Versus
1.       State Of Rajasthan Through Principal Secretary,
         Department Of Medical And Health, Government
         Secretariat, Jaipur.raj.
2.       Director, Medical And Health Services, Swasthya Bhawan,
         Tilak Marg, C-Scheme, Jaipur.raj.
3.       Secretary, Rajasthan Subordinate And Ministerial Service
         Selection Board, State Agriculture Managem, Durgapura,
         Jaipur Raj.
                                                                  ----Respondents


For Petitioner(s)          :     None present
For Respondent(s)          :     Mr. Bharat Saini, AGC



           HON'BLE MR. JUSTICE GANESH RAM MEENA

                           Judgment / Order

01/05/2024

      No one has put in appearance on behalf of the petitioners

even in the second round. Earlier on 16.04.2024, 21.03.2024 &



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                                    [2024:RJ-JP:20443]                   (2 of 2)                    [CW-17532/2016]



                                   23.05.2018, when the case was listed before the Court, no one

                                   appeared for the petitioners.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /58

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