Om Prakash Jediya Son Of Shri Gariba Ram ... vs Deepak Soni Son Of Shri Topan Das Soni, ...
2024 Latest Caselaw 3350 Raj/2

Rajasthan High Court

Om Prakash Jediya Son Of Shri Gariba Ram ... vs Deepak Soni Son Of Shri Topan Das Soni, ... on 1 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:20486]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7620/2022
                                    1.      Om Prakash Jediya Son Of Shri Gariba Ram Jediya, Aged
                                            About 43 Years, (Father Of Deceased)
                                    2.      Smt. Lalita Devi Wife Of Shri Om Prakash Jediya, Aged
                                            About 41 Years, (Mother Of Deceased )
                                            All Residents Of 16, Harijan Basti, Purana Amer Road,
                                            Police Station Amer, District Jaipur Rajasthan.
                                                                                          ----Claimants Petitioners
                                                                         Versus
                                    1.      Deepak Soni Son Of Shri Topan Das Soni, Resident Of 82,
                                            Jagdamba Colony, Jaisinghpura Khor, Delhi Pypas Road,
                                            Jaipur(Driver Motorcycle No. Rj-14-Zh-8932)
                                    2.      Rohit Soni Son Of Shri Purshottam Soni, Resident Of 82,
                                            Jagdamba Colony, Jaisinghpura Khor, Delhi Bypas Road
                                            Jaipur (Owner Motorcycle No. Rj-14-Zh-8932)
                                    3.      The Oriental Insujrance Company Limited, Office 302-
                                            306, Nbcc Center, Sahkar Marg, Police Station Jyoti Nagar
                                            Jaipur Through Regional Manager ( Insurance Company
                                            Motorcycle No. Rj-14-Zh-8932) ( Validity Upto From Date
                                            30.08.2019      To    Dated      29.08.2020)        Policy
                                            241199/31/2020/1454
                                                                         Non-Claimant/Respondent

4. Kumari Nisha Jaidiya Daughter Of Shri Om Prakash Daidiya, Aged About 19 Years, Resident Of 16 Harijan Basti Pujrana Amer Road, Police Station Amer, District Jaipur (Sister Of Deceased)

----Proforma Claimant/Respondent

For Petitioner(s) : Mr. Manish Kumar For Respondent(s) : Mr. Praveen Kumar Jain

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 01/05/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/112

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