Onkar vs State Of Rajasthan (2024:Rj-Jp:20503)
2024 Latest Caselaw 3349 Raj/2

Rajasthan High Court

Onkar vs State Of Rajasthan (2024:Rj-Jp:20503) on 1 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:20503]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 24162/2018

                                    1.         Onkar, (Deceased)
                                    1/1.       Babu Lal S/o Shri Onkar, Aged About 65 Years, Resident
                                               Of Village Sawai Madhopur, Akshay Garh, Tehsil Khandar,
                                               District Sawai Madhopur
                                    1/2.       Gokul S/o Shri Onkar, Aged About 45 Years, Resident Of
                                               Village Sawai Madhopur, Akshay Garh, Tehsil Khandar,
                                               District Sawai Madhopur
                                                                                                        ----Petitioners
                                                                         Versus
                                    1.         State Of Rajasthan, Through Tehsildar Khandar, District
                                               Sawai Madhopur
                                                                                                          Respondent

2. Manager, State Bank Of Bikaner And Jaipur, Khandar Branch, District Sawai Madhopur

----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

01/05/2024

None for the petitioners even in the second round.

In view thereof, this civil writ petition is dismissed for non-

prosecution. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J

Manish/56

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