Sharda W/O Shri Virendra Singh Jat vs Rajo W/O Shri Krishan Kumar ...
2024 Latest Caselaw 3346 Raj/2

Rajasthan High Court

Sharda W/O Shri Virendra Singh Jat vs Rajo W/O Shri Krishan Kumar ... on 1 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:20504]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 19480/2023
                                    Sharda W/o Shri Virendra Singh Jat, Aged About 44 Years, R/o
                                    Nagla Bhongra, Tehsil Kama, Panchayat Samiti Kama, District
                                    Bharatpur (Rajasthan).
                                                                     ----Defendant No.1-Applicant/Petitioner
                                                                          Versus
                                    1.         Rajo W/o Shri Krishan Kumar, Aged About 66 Years, R/o
                                               Village Saheda, Gram Panchayat Saheda, Tehsil Kama,
                                               Panchayat Samiti Kama, District Bharatpur (Rajasthan).
                                                     Election-Petitioner/Plaintiff-Non-applicant/Contesting
                                                                                              Respondent

2. Kusum Devi W/o Shri Jagmohan, Aged About 24 Years, R/o Village Saheda, Gram Panchayat Saheda, Tehsil Kama, Panchayat Samiti Kama, District Bharatpur (Rajasthan).

3. Sunita W/o Shri Virendra Gurjar, Aged About 26 Years, R/o Village Saheda, Gram Panchayat Saheda, Tehsil Kama, Panchayat Samiti Kama, District Bharatpur (Rajasthan).

4. Bimlesh W/o Ramesh Chand, Aged About 39 Years, R/o Village Nagla Chahra, Tehsil Kama, Panchayat Samiti Kama, District Bharatpur (Rajasthan)

5. District Election Officer, (Panchayat Raj Election), Bharatpur, District Bharatpur (Rajasthan).

----Defendant-Non-Applicant-Proforma-Respondents

For Petitioner(s) : Mr. Saransh Saini with Mr. Sanjeev Kumar For Respondent(s) : Mr. Ramniwas Meena

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

01/05/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/76

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