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Kamlesh Kumar Sharma Son Of Shri Kailash ... vs The State Of Rajasthan ...
2024 Latest Caselaw 3335 Raj/2

Citation : 2024 Latest Caselaw 3335 Raj/2
Judgement Date : 1 May, 2024

Rajasthan High Court

Kamlesh Kumar Sharma Son Of Shri Kailash ... vs The State Of Rajasthan ... on 1 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:20492]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 5455/2019

1.       Kamlesh Kumar Sharma Son Of Shri Kailash Narayan
         Sharma, Aged About 33 Years, Presently Posted As Lower
         Division Clerk, Panchayat Samiti, Jamwaramgarh, District,
         Jaipur.
2.       Ashok Kumar Sain S/o Shri Chiranji Lal Sain, Aged About
         38 Years, Resident Of Village Saleta, Tehsil Thanagaji,
         District, Alwar.
3.       Puranmal Gurjar S/o Prabhat Ram Gurjar, Aged About 45
         Years,      Presently      Posted       As      Ldc,       Gram   Panchayat
         Narayanpur, P.s. Thanagaji, District, Alwar.
4.       Kushal Singh S/o Nain Singh, Aged About 36 Years,
         Resident Village Padala, Post Harnavada, Tehsil Gangdar,
         District, Jhalawar.
5.       Govind Singh Son Of Shri Nain Singh, Aged About 35
         Years, Resident Of Village Hatyagaur, Post Guradia Kalan,
         Tehsil Panchpahad, District, Jhalawar.
6.       Ramesh Chand Verma S/o Kaluram Verma, Aged About
         35 Years, R/o Gram And Post Dag Meghwal Mohalla Dag,
         Tehsil Ganghar District, Jhalawar.
7.       Rakesh Nagar S/o Shri Babu Lal, Aged About 31 Years,
         R/o Village And Post Bastuni Tehsil Kishanganj District,
         Baran.
8.       Shambhu Lal S/o Chandra Lal, Aged About 32 Years,
         Village Pipaliya Kalan, Gram Panchayat Mandirpura Tehsil
         Gangdhar, District, Jhalawar.
9.       Ashok Kumar Meena S/o Shri Rambax Meena, Aged About
         43 Years, R/o Village Rampura, Via Shahpura, District,
         Jaipur.
10.      Suresh Chand Saini S/o Kishan Lal Saini, Aged About 35
         Years, R/o Post Garhtaknet Tehsil Srimadhopur, District,
         Sikar.
11.      Mani Ram Beniwal S/o Kumbha Ram, Aged About 35
         Years, R/o Ward No. 8, Kisnasar, Nathwana, Bikaner.
12.      Mota Ram Legha S/o Bhanwar Lal, Aged About 37 Years,
         R/o Ward No. 3, Ajeet Mana, Bikaner.
13.      Udaram S/o Pusha Ram, V-Dantor Tehsil Khajuwala


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         Bikaner.
14.      Balu Ram S/o Shankar Lal, Aged About 31 Years, R/o
         Village Madhodiggi, Tehsil Khajuwala, Bikaner.
15.      Puna Ram S/o Govind Ram, Aged About 30 Years, Village
         Kankrala Tehsil, Chatargarh, District, Bikaner.
16.      Nand Lal S/o Gheensa Ram, Aged About 38 Years, R/o V-
         16 Lkd Loonkhan, Tehsil Chatargarh, Bikaner.
17.      Chander Kala D/o Bhura Ram, Aged About 32 Years, R/o
         Karnisar Bhatiyan Tehsil, Pugal, District, Bikaner.
18.      Satpal S/o Jagjeet Kumar, Aged About 30 Years, R/o
         Chak-23- Kyd Tehsil Khajuwala, District, Bikaner.
19.      Indra Dan S/o Bheemdan, Aged About 30 Years, R/o
         Ganeshwali, Tehsil Pugal, District, Bikaner.
20.      Hemraj Nagar S/o Khana Ram Nagar, Aged About 35
         Years, R/o Kiro Ka Mohalla, Dhua Kalan, Tehsil Devali,
         District, Tonk.
21.      Ram Dayal Yadav, S/o Shri Girraj Yadav, Aged About 37
         Years, R/o Village Takholi, Tehsil And District, Tonk.
22.      Hansraj Meena S/o Dhanpal Meena, Aged About 41 Years,
         R/o Bharja Nadi Post Gambheera Tehsil Malarna Doongar,
         District, Sawai Madhopur.
23.      Bharat Lal Mali, S/o Chunni Lal Mali, Aged About 37
         Years,      Village   And      Post       Bonli    Tehsil     Bonli   District,
         Sawaimadhopur.
24.      Hemraj Meena S/o Shri Ramphool Meena, Aged About 35
         Years, R/o Village And Post Pipalda Tehsil Bonli, District,
         Sawaimadhopur.
25.      Rajesh Saini S/o Lalaram Saini, Aged About 35 Years,
         Village      And       Post       Bonli       Tehsil        Bonli,    District,
         Sawaimadhopur.
26.      Babu Lal Gurjar S/o Ram Singh Gurjar, Aged About 32
         Years, Village And Post Bariyara Post Nimod Tehsil
         Malarna Doongar, District, Sawaimadhopur.
27.      Kailash Chand Saini S/o Shri Prahlad Saini, Aged About
         32 Years, Village Gadoli, Post Khatoli, Tehsil Uniyara,
         District, Tonk.
28.      Kamlesh Meena S/o Kanhaiya Lal Meena, Aged About 41
         Years, R/o V And P Jeenapur, Tehsil And District,

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         Sawaimadhopur.
29.      Harikesh Meena S/o Madan Lal Meena, Aged About 38
         Years,      R/o     V    And      Post       Ajnori,     Tehsil   And     District
         Sawaimadhopur.
30.      Hemraj Bairwa S/o Shri Prabhu Lal Bairwa, Aged About 35
         Years, R/o Village Jatawati Tehsil Hindpura, Tehsil Bonli,
         District, Sawaimadhopur.
31.      Jitendra Singh S/o Krishna Gopal Singh, Aged About 34
         Years, R/o Village Pura Gulab Singh Post Datooli Tehsil
         Bonli District, Sawaimadhopur.
32.      Mohan Lal Saini S/o Shambhu Lal Saini, Aged About 30
         Years,      R/o      Village      Manpura         Post        Salempura    Tehsil
         Ramgarh Pachawara District, Dausa.
33.      Vimal Kumar Napit S/o Shri Ramswaroop Sain, Aged
         About 34 Years, R/o V And Post Batada Tehsil Bamanwas
         District, Sawaimadhopur.
34.      Sunita Devi Bairwa D/o Jagan Lal Bairwa, Aged About 37
         Years, R/o Tikan Kilanot Post Rindly Tehsil Mahuwa
         District, Dausa.
35.      Kailash Chandra Gurjar S/o Shri Jai Lal Gurjar, R/o Village
         Nagarheda, Tehsil Bamanwas District, Sawaimadhopur.
36.      Lakhan Lal Meena S/o Shri Sukkiram Meena, R/o Village
         Kutankpur, Post Sanet, Tehsil Hindaun, District, Karauli.
37.      Kedar Lal Meena S/o Shri Nathu Lal Meena, Aged About
         42 Years, Village Gotra, Post Dalpura, Tehsil Nadoti, Distt.
         Karauli.
38.      Suresh Chand Bairwa S/o Shri Sugan Lal Biarwa, Aged
         About 36 Years, R/o Village Shankarpur Odorka, Post
         Nagallat, Tehsil Todabheem, District, Karauli.
39.      Sirmohar Singh Gurjar S/o Shri Ramphool Gurjar, Aged
         About 52 Years, R/o Village Pitrampura, Post Makanpura,
         Distt. Karauli.
40.      Rajpal Singh Gurjar S/o Ram Singh Gurjar, Aged About 32
         Years, R/o Village And Post Khunda Tehsil Masalpur,
         District, Karauli.
41.      Satina Meena S/o Shri Gopal Singh Meena, Aged About
         32 Years, R/o V And Post Viloni, Tehsil Sarampura,
         District, Dholpur.


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42.      Devendra Singh S/o Shri Lakhan Singh, Aged About 32
         Years, R/o V And Post Khidora, Tehsil Baseri, District,
         Dholpur.
43.      Jogendra Singh S/o Jagannath, Aged About 30 Years, R/o
         V And Post Bharali, Tehsil Baseri, District, Dholpur.
44.      Dinesh Jatav S/o Ram Prasad, Aged About 35 Years, R/o
         Village Gumanpur Post Tajpura, Tehsil Baseri, District,
         Dholpur.
45.      Vijay Singh S/o Girendra Singh, Aged About 37 Years, R/o
         V And Post Vagdhar, Tehsil Baseri, District, Dholpur.
46.      Mukesh Chand Meena S/o Shri Sirvir Ram Meena, Aged
         About 35 Years, R/o V And Post Jatoli, Tehsil Deeg,
         District, Bharatpur.
47.      Hansraj Meena Son Of Ramratan Meena, Aged About 43
         Years, R/o V And P Bhoori Pahari, Tehsil Khandar, District,
         Sawaimadhopur.
48.      Jagdish Prasad S/o Syarasi Ram Bairwa, Aged About 42
         Years, Resident Of Village Onmeena, Post Padari Top
         Khana Tehsil Khandar, District, Sawaimadhopur.
49.      Uday Singh S/o Badam Singh Gurjar, Aged About 33
         Years, R/o Gram Jindon Ka Pura, Post Kemri, Tehsil,
         Nadoti, District, Karauli.
50.      Bhagwan Sahay Meena S/o Shri Khunni Ram Meena, R/o
         V And P Sonp, Panchayat Samiti, Nadoti, District, Karauli.
51.      Harkesh Mali S/o Shri Hajari Lal Mali, Aged About 35
         Years, R/o Gram And Post Raisana, Panchayat Samiti,
         Nadoti, District, Karauli.
52.      Samay Raj Meena S/o Ramswaroop Meena, Aged About
         32 Years, R/o Village Choti Udai, Tehsil Bajirpur, District,
         Sawai Madhopur.
53.      Kailash Prajapat S/o Doji Prajapat, Aged About 44 Years,
         R/o V And P Morda, P.s. Todabhim, District, Karauli.
54.      Rajendra Kumar Jogi S/o Shri Ramswaroop Jogi, Sapotra,
         V And P, Sapotra, District, Karauli.
55.      Hari Om Jatav S/o Shagavanta Lal Jatav, Aged About 32
         Years, R/o V And Post Chainpur (Gadholi), Tehsil And
         District, Karauli.
56.      Yogesh Kumar Rajawat S/o Gajendra Singh Rajawat, Aged


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         About 37 Years, R/o Gram And Post Baniyana, Tehsil
         Lavan District, Dausa.
57.      Ramavtar Bairwa S/o Shri Nagaram Bairwa, R/o V And P
         Bahrawanda             Kalan,          Tehsil         Khandar,       District,
         Swaimadhopur.
58.      Kirodi Lal Meena S/o Bharat Lal Meena, Aged About 33
         Years, R/o V And P Amargarh, Tehsil Sapotra, District,
         Karauli.
59.      Vinod Kumar Akodiya S/o Shri Prabhu Lal, Aged About 35
         Years, R/o V And P Amargarh, Tehsil Sapotra, District,
         Karauli.
60.      Vikram Singh Yogi S/o Shri Maliram Yogi, Aged About 37
         Years, R/o V And P Hasampur, Tehsil Neem Ka Thana,
         Sikar.
61.      Vijay Kumar Meghwal S/o Bhawanaram, Aged About 32
         Years, R/o V And P Dhanani, Tehsil-Laxmangarh, District,
         Sikar.
62.      Banwari Lal S/o Ramnath, Aged About 39 Years, R/o
         Village     Jaswantpura,          Post      Kancanpur,      Shrimadhopur,
         Sikar.
63.      Rakesh Kumar Swami S/o Ram Lal, Aged About 48 Years,
         R/o      Gram     And      Post     Balriya,       Mukundgarh,       District,
         Jhunjhunu.
64.      Tanwar Singh S/o Dhun Singh, Aged About 32 Years, R/o
         V And P Meeran, Tehsil Laxmangarh, Sikar.
65.      Asshik Khan S/o Sher Khan, Aged About 35 Years, R/o V
         And P Gadli, Tehsil Pahari, District, Bharatpur.
66.      Yusuf Khan S/o Mohammad Abdul Gafur, Aged About 35
         Years, R/o V And P Solpur Peeli, Tehsil Pahari, District,
         Bharatpur.
67.      Baburam S/o Manjuram Meena, Aged About 35 Years, R/o
         V And P Ranph, Tehsil Pahari, District, Bharatpur.
68.      Aas Mohammad S/o Gafur Khan, Aged About 32 Years,
         R/o V And P Jorngaweti, Tehsil Pahari, District, Bharatpur.
69.      Ajay Kumar Surela S/o Shri Mali Ram Surela, R/o V-
         Narayan, Tehsil Shahpura, District, Jaipur.
70.      Kishore Gurjar S/o Shri Ram Niwas Gurjar, R/o V-Khori
         Dhani Rawaton Ki, Tehsil Shahpura, Distt. Jaipur.


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                                                                                                        ----Petitioners
                                                                       Versus
                                   1.       The State Of Rajasthan, Through Its Principal Secretary,
                                            Rural Development And Panchayati Raj Department ,
                                            Government      Of     Rajasthan,         Government          Secretariat,
                                            Jaipur.
                                   2.       Secretary   (Administration)           Cum       Commissioner,       Rural
                                            Development          And       Panchayati           Raj      Department,
                                            Government      Of     Rajasthan,         Government          Secretariat,
                                            Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Namo Narayan Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/05/2024

Counsel for the petitioners submits that the petitioners seek

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioners,

the present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /120

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