A.U. Small Finance Bank Limited vs Parvej Khan Kharkhare S/O Sh. Babu Khan ...
2024 Latest Caselaw 1829 Raj/2

Rajasthan High Court

A.U. Small Finance Bank Limited vs Parvej Khan Kharkhare S/O Sh. Babu Khan ... on 15 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:13065]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 19321/2023

                                    1.         A.U. Small Finance Bank Limited, Registered Office At 19-
                                               A, Dhuleshwar Garden, Ajmer Road, Jaipur Through
                                               Managing Director.
                                    2.         Deputy Vice President, Human Resources Department, Au
                                               Small Finance Bank Limited, Registered Office At 19-A,
                                               Dhuleshwar Garden, Ajmer Road, Jaipur.
                                    3.         AU Financiers (India) Limited, Through Authorized
                                               Representative, Address- B-11-E, Near Cig Building,
                                               Malviya Nagar Industrial Area, Malviya Nagar, Jaipur.
                                                                                        ----Petitioners/Defendants
                                                                         Versus
                                    Parvej Khan Kharkhare S/o Sh. Babu Khan Kharkhare, Aged
                                    About 33 Years, R/o H.no. 146, Ward No. 15, Magariya,
                                    Shajapur, Madhya Pradesh- 465001.
                                                                                            ----Respondent/Plaintiff

For Petitioner(s) : Mr. Rahul Kamwar Mr. Kuldeep Singh Chouhan, Authorized Signatory of AU Small Finance Bank, present in person For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

15/03/2024

After arguing for some time, learned counsel for the

petitioners, on instructions from Mr. Kuldeep Singh Chouhan,

Authorized Signatory of AU Small Finance Bank, prays for

withdrawal of this writ petition.

Appreciating the gesture shown by the petitioners, this writ

petition is dismissed as withdrawn. Pending application(s), if any,

also stands disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/64

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