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Gajraj Singh And Ors vs State Education Departmentors ...
2024 Latest Caselaw 1822 Raj/2

Citation : 2024 Latest Caselaw 1822 Raj/2
Judgement Date : 14 March, 2024

Rajasthan High Court

Gajraj Singh And Ors vs State Education Departmentors ... on 14 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:12848]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 6944/2012

                                    Gajraj Singh And Ors.
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Education Department & Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Himmat Singh Bikarwar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

14/03/2024

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /49

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