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Dishika Meena D/O Naresh Kumar vs State Of Rajasthan (2024:Rj-Jp:12917)
2024 Latest Caselaw 1800 Raj/2

Citation : 2024 Latest Caselaw 1800 Raj/2
Judgement Date : 14 March, 2024

Rajasthan High Court

Dishika Meena D/O Naresh Kumar vs State Of Rajasthan (2024:Rj-Jp:12917) on 14 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:12917]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6899/2022
                                   Dishika Meena D/o Naresh Kumar, Aged About 21 Years, R/o
                                   Meena House, Meena Colony, Nari Niketan Ke Pass, Mathura Bye
                                   Pass Road, Bharatpur, Rajasthan.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through Principal Secretary
                                            Department Of Personnel And Training Government
                                            Secretariat, Jaipur.
                                   2.       The State Of Rajasthan, Through Its Secretary,
                                            Panchayati Raj Department, Government Secretariat,
                                            Rajasthan, Jaipur.
                                   3.       Rajasthan Staff Selection Board, Through Its Secretary,
                                            Agriculture Management Institute Building, Durgapura,
                                            Jaipur, Rajasthan.
                                   4.       Rajasthan Staff Selection Board, Through Its Chairman,
                                            Agriculture Management Institute Building, Durgapura,
                                            Jaipur, Rajasthan.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Aamir Khan For Respondent(s) : Mr. Umesh Kumar Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order

14/03/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /142

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