Rajasthan High Court

Vijendra Singh S/O Shri Dariya Singh vs State Of Rajasthan (2024:Rj-Jp:13133) on 14 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:13133]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 2972/2023

1.       Vinod Kumar S/o Udda Ram, Aged About 28 Years, R/o
         Village Majipura, Post Netarwas, Tehsil Dhod, District
         Sikar, Rajasthan .
2.       Rohitash Kumar Meena S/o Parsa Ram, Aged About 29
         Years, R/o Village Lavnda, Post Thadei, Tehsil Ramgarh,
         District Sikar, Rajasthan .
3.       Ravi Kumar Meena S/o Radhe Shyam Meena, Aged About
         31 Years, R/o Village And Post Thoi, Tehsil Shri Madhopur,
         District Sikar, Rajasthan .
4.       Kailash Chandra S/o Birbal Singh, Aged About 31 Years,
         R/o Village Ranjeetpura, Post Hanumanpura, Tehsil And
         District Jhunjhunu, Rajasthan .
5.       Babulal S/o Shri Shravan Kumar, Aged About 35 Years,
         R/o Ward No.-04, Jahangir Ka Kuwa, Near Nh-52,
         Fatehpur, Sikar, Rajasthan.
6.       Ashish Kumar Meena S/o Balmukund Meena, Aged About
         29 Years, R/o Village Mandohli, Tehsil Nimkathana, Sikar,
         Rajasthan.
7.       Mahavir Prasad S/o Sh. Duli Chand, Aged About 31 Years,
         R/o Village Bankoti, Post Beelwa, Tehsil Khetri, District
         Jhunjhunu, Rajasthan.
8.       Girraj Prasad Meena S/o Sunda Ram Meena, Aged About
         30    Years,      R/o     Village      And      Post     Pratapgarh,       Tehsil
         Thanagazi, District Alwar, Rajasthan.
9.       Amit Kumar Meena S/o Prabhoo Dayal Meena, Aged
         About       31    Years,       R/o      Vpo      Kari        Via-Jakhal,   Tehsil
         Nawalgarh, District Jhunjhunu, Rajasthan .
10.      Sita Ram Meena S/o Narayan Meena, Aged About 34
         Years, R/o Village 116 Nagrik Nagar Sita Badi, Tonk Road,
         Sanganer, Jaipur, Rajasthan.
11.      Umesh W/o Sudhir Kumar, Aged About 31 Years, R/o
         Village Nathpura, Post Budka Bass, Tehsil Malsisar, District
         Jhunjhunu, Rajasthan.
12.      Birju Kanwar D/o Samudra Singh, Aged About 30 Years,
         R/o V And P Posna, Tehsil Udaipuwati, District Jhunjhunu,
         Rajasthan.


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13.      Lal Chand S/o Ramji Lal, Aged About 30 Years, R/o Village
         Khijura Ki Dhani, Post Toda, Tehsil Neem Ka Thana,
         District Sikar, Rajasthan.
14.      Suresh Kumar S/o Dharma Ram, Aged About 33 Years,
         R/o Village And Post Dewas, Tehsil Ramgarh Shekhawati,
         District Sikar, Rajasthan.
15.      Saroj W/o Ashok Kumar, Aged About 35 Years, R/o Village
         Nathpura,         Post   Budha       Ka      Bass,        Malsisar,   District
         Jhunjhunu, Rajasthan.
16.      Vinod Kumar Meena S/o Vidhyadhar Singh, Aged About
         33 Years, R/o Village And Post Shinshiyan, Tehsil And
         District Jhunjhunu, Rajasthan.
17.      Priyanka Kumari D/o Rajendra Singh, Aged About 29
         Years, R/o Village Bala Ka Bass Post Birmi, Tehsil
         Malashisar, District Jhunjhunu, Rajasthan.
18.      Balkesh W/o Sukhveer Singh, Aged About 32 Years, R/o
         Village Kajala, Post Kudwash, Tehsil Surajgarh, District
         Jhunjhunu, Rajasthan.
19.      Ajay Kumar Nayak S/o Govind Ram, Aged About 29
         Years,      R/o    Vpo    Guda,          Tehsil   Udaipurwati,        District
         Jhunjhunu, Rajasthan.
20.      Narendra Kumar S/o Goru Ram, Aged About 30 Years,
         R/o Village And Post Bagari, Tehsil Laxmangarh, District
         Sikar, Rajasthan.
21.      Gajendra Kumar Meena S/o Ramniwas Meena, Aged
         About 29 Years, R/o Village And Post Narehda, Tehsil
         Kotputli, District Jaipur, Rajasthan.
22.      Sushil Meena S/o Jhabar Mal Meena, Aged About 35
         Years, R/o Village Chhapoli, Tehsil Udaipurwati, District
         Jhunjhunu, Rajasthan.
23.      Virendra Kumar S/o Nand Lal, Aged About 31 Years, R/o
         Village     And      Tehsil      Mandawa,           District     Jhunjhunu,
         Rajasthan.
24.      Kanji Ram Gurjar S/o Nadan Singh Gurjar, R/o Village
         Karadi,     Post     Rathod      (Nimod),         Tehsil     Bonli,   District
         Sawaimadhupur, Rajasthan.
25.      Karamchand S/o Kailash Chandra, Aged About 32 Years,
         R/o Village Chima Ka Bass, Post Berla, Tehsil Surajgarh,
         District Jhunjhunu, Rajasthan.

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26.      Ravindra Meena S/o Mangeja Ram, Aged About 31 Years,
         R/o    Village       Bajawa,      Post     Bajawa          (Rawatka),   Tehsil
         Udaipurwati, District Jhunjhunu, Rajasthan.
27.      Ajay Kumar Meena S/o Karan Singh Meena, Aged About
         30 Years, R/o Village Sindolai, Tehsil Amer, District Jaipur,
         Rajasthan.
28.      Santosh Kumar S/o Makhan Lal Meena, Aged About 36
         Years, R/o Village Piploda Ka Bas, Post Nimki. Tehsil
         Khandala, District Sikar, Rajasthan.
29.      Naval Kishore Meena S/o Rameshwar Prasad Meena, Aged
         About 29 Years, R/o Village Saau Seera, Post And Tehsil
         Jamwaram Garh, District Jaipur, Rajasthan.
30.      Jaiveer S/o Harphul, Aged About 32 Years, R/o Ward No.
         9, Sonasar, Jhunjhunu, Rajasthan.
31.      Ramratan Meena S/o Kailash Chandra Meena, Aged About
         33    Years,     R/o     Village       And      Post       Pachlangi,   Tehsil
         Udaipurwati, District Jhunjhunu, Rajasthan.
32.      Shaitan Singh Meena S/o Lallu Ram Meena, Aged About
         31    Years,     R/o    Village      Amloda,        Post      Dhawli,   Tehsil
         Shahpura, District Jaipur, Rajasthan.
33.      Manish Kumar S/o Mahendra Singh, Aged About 28 Years,
         R/o Village Gadli, Post Manka, Tehsil Mundawar, District
         Alwar, Rajasthan.
34.      Niraj Kumar S/o Sayar Mal, Aged About 36 Years, R/o
         Ganwali, Dayal Ki Nangal, Sikar, Rajasthan.
35.      Ashok Kumar Meena S/o Ram Phool Meena, Aged About
         30 Years, R/o Mainpura Ki Dhani, Kilatpuri, Jaipur,
         Rajasthan.
36.      Chhitar Mal S/o Lachha Ram, Aged About 33 Years, R/o
         Champa Ka Bas, Nolasiya, Nagaur, Rajasthan.
37.      Priyanka Kumari D/o Bajrang Lal Meel, Aged About 30
         Years, R/o Village Sanjay Nagar, Post Bhojasar Tehsil And
         District Jhunjhunu, Rajasthan.
38.      Vikram Singh Nayak S/o Mohan Lal, Aged About 34 Years,
         R/o Ward No. 2, Tehsil Surajgarh, District Jhunjhunu,
         Rajasthan.
39.      Pramod Kumar S/o Madan Lal, Aged About 31 Years,
         V.p.o.      Berla,     Tehsil     Surajgarh,         District    Jhunjhunu,


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         Rajasthan.
40.      Manoj Kumar S/o Subhash Chandra, Aged About 31
         Years, R/o Hameri Road Pawan Pujari Ke Kuwa Ke Pass
         Ward No. 43, Jhunjhunu, Rajasthan.
41.      Surendra S/o Khinwaram, Aged About 29 Years, R/o
         Village Dhani Baijnath, Post Ramsisar, Tehsil Ramgarh
         Shekhawati, District Sikar, Rajasthan.
42.      Sikandar S/o Om Prakash, Aged About 35 Years, R/o
         Village And Post Bajawa (Rawat Ka), Tehsil Udaipurwati,
         District Jhunjhunu, Rajasthan.
43.      Chanda Kumari D/o Gumana Ram, Aged About 27 Years,
         R/o Village And Post Shanali Bari, Tehsil And District
         Churu, Rajasthan.
                                                                     ----Petitioners
                                      Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Home
         Department, Secretariat, Jaipur, Rajasthan.
2.       Director General Of Police, Rajasthan, Jaipur.
3.       Inspector General Of Police, Bikaner Region, Rajasthan.
4.       Superintendent Of Police, Churu, Rajasthan.
                                                                   ----Respondents
                                Connected With
                  S.B. Civil Writ Petition No. 6957/2023
1.       Vikas Kumar S/o Shri Niranjan Meena, Aged About 29
         Years,      R/o   Bugala,         Tehsil      Nawalgarh,       Jhunjhunu,
         Rajasthan.
2.       Mool Chand Meena S/o Gopal Lal Meena, Aged About 30
         Years, R/o Village Bolyawala, Post Achrol, Tehsil Amer,
         District Jaipur, Rajasthan.
3.       Vikas S/o Shri Mahiram, Aged About 31 Years, R/o
         Mohalla-Khatikan, Ward No. 16, Jhunjhunu, Rajasthan.
4.       Parsaram S/o Shri Mangilal, Aged About 34 Years, R/o
         Ransisar, Thana Bhanipura, Tehsil Saradarshahar, District
         Churu, Rajasthan
                                                                     ----Petitioners
                                      Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Home

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         Department, Secretariat, Jaipur, Rajasthan.
2.       Director General Of Police, Rajasthan, Jaipur.
3.       Inspector General Of Police, Bikaner Region, Rajasthan.
4.       Inspector General Of Police, Jaipur Region, Rajasthan.
5.       Superintendent Of Police, Churu, Rajasthan.
6.       Superintendent Of Police, Jhunjhunu, Rajasthan.
                                                                  ----Respondents
                 S.B. Civil Writ Petition No. 8463/2023
Vijendra Singh S/o Shri Dariya Singh, Aged About 32 Years, R/o
Vpo Jharsar Bara, Jharsar Chhota, Taranagar, Churu, Rajasthan.
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Home
         Department, Secretariat, Jaipur, Rajasthan.
2.       Director General Of Police, Rajasthan, Jaipur.
3.       Inspector General Of Police, Bikaner Region, Rajasthan.
4.       Superintendent Of Police, Churu, Rajasthan.
                                                                  ----Respondents
                 S.B. Civil Writ Petition No. 10081/2023
Sandeep Chopra S/o Shri Madan Lal Chopra, Aged About 33
Years, R/o Vpo Bhurasar Ka Bass, Jhunjhunu, Rajasthan.
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Home
         Department, Secretariat, Jaipur, Rajasthan.
2.       Director General Of Police, Rajasthan, Jaipur.
3.       Inspector General Of Police, Bikaner Region, Rajasthan.
4.       Superintendent Of Police, Bikaner, Rajasthan.
                                                                  ----Respondents


For Petitioner(s)          :     Ms. Aradhana Swami
For Respondent(s)          :     Mr. Pradeep Kalwania



           HON'BLE MR. JUSTICE GANESH RAM MEENA



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                                                               Judgment / Order

                                   14/03/2024

                                   1.    After arguing at some length, counsel for the petitioners

made a limited prayer that the petitioners may be permitted to

make a representation to the competent authority for redressal of

their grievances in the light of case of Hariom Kumar Meena &

Ors. Vs. State of Rajasthan & Ors. in S.B. Civil Writ Petition

No. 1463/2023 decided on 24.01.2023 at Principal Seat Jodhpur.

2. In view of the limited prayer made by counsel for the

petitioners, the petitioners are allowed to make a representation

to the competent authority in light of the order dated 24.01.2023

passed by the Co-ordinate Bench of this Court at Principal Seat

Jodhpur in case of Hariom Kumar Meena (supra).

3. Respondents are expected to dispose the representation filed

by the petitioners, in view of the observations made by the Co-