Smt. Kamli Devi W/O Shimbhu Dayal vs Babu Lal S/O Murlidhar, ...
2024 Latest Caselaw 1757 Raj/2

Rajasthan High Court

Smt. Kamli Devi W/O Shimbhu Dayal vs Babu Lal S/O Murlidhar, ... on 13 March, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:12646]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Civil Miscellaneous Appeal No. 3321/2018

1.     Smt. Kamli Devi W/o Shimbu Dayal, age 41
       Years.
2.     Sitaram S/o Late Shri Shimbhu Dayal, Aged
       About 22 Years, Residents Of Dhani Nayi Kothi
       Tan     Raipura       Jaagir,      Tehsil         Neemkathana,
       District Sikar, Rajasthan
3.     Rakesh S/o Late Shri Shimbhu Dayal, Aged
       About      20     Years,       Minor      Through       Natural
       Guardian Mother Smt. Kamli Devi W/o Shri
       Shimbhu Dayal, Residents Of Dhani Nayi Kothi
       Tan     Raipura       Jaagir,      Tehsil         Neemkathana,
       District Sikar, Rajasthan
4.     Sushila D/o Late Shri Shimbhu Dayal, Aged
       About      19     Years,       Minor      Through       Natural
       Guardian Mother Smt. Kamli Devi W/o Shri
       Shimbhu Dayal, Residents Of Dhani Nayi Kothi
       Tan     Raipura       Jaagir,      Tehsil         Neemkathana,
       District Sikar, Rajasthan
5.     Sunita D/o Late Shri Shimbhu Dayal, Aged
       About      17     Years,       Minor      Through       Natural
       Guardian Mother Smt. Kamli Devi W/o Shri
       Shimbhu Dayal, Residents Of Dhani Nayi Kothi
       Tan     Raipura       Jaagir,      Tehsil         Neemkathana,
       District Sikar, Rajasthan
6.     Smt. Phooli Devi W/o Late Mothuram, Aged
       About 76 Years, Residents Of Dhani Nayi Kothi
       Tan     Raipura       Jaagir,      Tehsil         Neemkathana,
       District Sikar, Rajasthan
                                                         ----Appellants
                                Versus
1. Babu Lal S/o Murlidhar, Resident of Dhani Ahiron
Ki Tan Dhehwata, Tehsil Viratnagar, District Jaipur.
(Driver and Registered owner of Vehicle, Pickup




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                                    [2024:RJ-JP:12646]                 (2 of 2)              [CMA-3321/2018]


                                   No.RJ-52-GA-0211).
                                   2. I.c.i.c.i. Lombard General Insurance Company
                                   Ltd, Through Regional Manager, Office Second Floor,
                                   Bhagwati Bhawan, M.i. Road, Jaipur District Jaipur
                                   Raj At Present Insurance Company Of Vehicle
                                   Pickup     No.       Rj       52    Ga        0211   Valid    Through
                                   30.04.2014 To 29.04.2015 Insurance Policy No.
                                   3003/90024472/00/000
                                                                                        ----Respondent

For Appellant(s) : None For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

13/03/2024

No one was present on behalf of the appellant

on the last date i.e 22.08.2023 and even today no

one was present in both the rounds.

In view of above, the civil misc. appeal is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /82

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