Rajasthan High Court
New Indian Institute Of Paramedical ... vs The State Of Rajasthan ... on 11 March, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:12182]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3531/2024
Pink Pearl Paramedical College, Reengas, District Sikar (Raj.)
Running Under The Society Of Pink Pearl Shikshan Sansthan,
Through Secretary Geeg Chand Son Of Shri Kumbha Ram, Aged
About 33 Years, Resident Of 135, Near Gayatri Mata Mandir, City
Bus Stand, Reengas, Srimadhopur, Sikar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary to The
Government Department Of Medical And Health, Group
III, Secretariat, Jaipur.
2. Rajasthan Paramedical Council, Jaipur Through Its
Registrar, C-7 (A) Sultan House, Swai Jai Singh Highway
Banipark, Jaipur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 3535/2024
Vishwa Bharti Paramedical College, Sikar, A Unit Of Vishwa Bharti
Shikshan Sansthan Trust, Through Principal Ramdhan Gilla Son
Of Shri Shankerlal Gilla, Aged About 42 Years, Resident Of Vpo-
Alai, Nagaur, Alai, District Nagaur (Raj.) Opposite Bapu Nagar
Police Station Jaipur (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
Government Department Of Medical And Health, Group
III, Secretariat, Jaipur.
2. Rajasthan Paramedical Council, Jaipur, Through Its
Registrar, C-7 (A) Sultan House, Swai Jai Singh Highway
Banipark, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 3538/2024
The People Paramedical College, Gandhi Path Extension, Jaipur
(Raj.) Running Under The Society Of Shre Salasar Bala Ji
Charitable Trust, Choudhary Colony, Luharu Road, Pilani, District
Jhunjhunu (Raj.) Through Chairman Vimal Kumar Son Of Bhadur
[2024:RJ-JP:12182] (2 of 4) [CW-3531/2024]
Prasad, Aged About 69 Years, Resident Of D-172, F No. 202,
Bapu Nagar, Jaipur (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
Government Department Of Medical And Health, Group
III, Secretariat, Jaipur.
2. Rajasthan Paramedical Council, Jaipur Through Its
Registrar, C-7 (A) Sultan House, Swai Jai Singh Highway
Banipark, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 3539/2024
New Indian Institute Of Paramedical Sciences, Utthan Road,
Dundlod, Tehsil Nawalgarh, District Jhunjhunu (Raj.) Running
Under The Society New Indian Public School Samiti, Nawalgarh,
District Jhunjhunu (Raj.) Through Its Secretary Nagarmal Son Of
Shri Rajkumar, Aged About 56 Years, Resident Of Ward No. 1,
Laxmangarh Road, Nawalgarh, District Jhunjhunu (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
Government Department Of Medical And Health, Group
III, Secretariat, Jaipur.
2. Rajasthan Paramedical Council, Jaipur, Through Its
Registrar, C-7 (A) Sultan House, Swai Jai Singh Highway
Banipark, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 3540/2024
Rajdhani Paramedical College, Jaipur (Raj.) Running Under The
Society Of Jayan Balwada Charitable Trust, Balwada Farm,
Chirawa Road, Pilani, Jhunjhunu (Raj.), Through Secretary Dr.
Yudhveer Singh Son Of Shri Ram Kumar Singh, Aged About 37
Years, Resident Of F-402, C-35, Piyush Path, Bapu Nagar, Jaipur
(Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
[2024:RJ-JP:12182] (3 of 4) [CW-3531/2024]
Government Department Of Medical And Health, Group
III, Secretariat, Jaipur.
2. Rajasthan Paramedical Council, Jaipur, Through Its
Registrar, C-7 (A) Sultan House, Swai Jai Singh Highway
Banipark, Jaipur.
----Respondents
For Petitioner(s) : Mr. Suresh Kumar Dhenwal
For Respondent(s) : Mr. Bharat Saini, AGC with
Mr. Chandra Shekhar
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
11/03/2024
Learned counsels for the respective parties submit that the
issue involved herein, i.e., to allow the petitioners-Institutions to
participate in the ensuing open round of counseling and allow the
students, if available, for getting admission in Diploma in Medical
Laboratory and Technology (DMLT) Course, is no more res integra
and stands resolved by Coordinate Bench order of this Court dated
01.08.2023 passed in SB Civil Writ Petition No.8889/2023:
MLD Paramedical Institute versus State of Rajasthan & Ors.
and another Coordinate Bench order dated 06.02.2024 passed in
SB Civil Writ Petition No.1270/2024: Geeta Devi Para
Medical & Research Institute versus State of Rajasthan &
Anr. and pray that the instant writ petitions may also be disposed
of in similar terms.
Taking into consideration the contentions advanced by the
learned counsels for the respective parties and the orders of this
Court passed in the aforesaid cases, this Court deems it just and
proper to dispose of these writ petitions in terms of directions
[2024:RJ-JP:12182] (4 of 4) [CW-3531/2024]
issued in the aforesaid cases which shall apply mutatis mutandis
to these cases also.
These writ petitions are disposed of accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/s-329-333
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