Citation : 2024 Latest Caselaw 1538 Raj/2
Judgement Date : 4 March, 2024
[2024:RJ-JP:11017]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14162/2022
1. Karan Anjana S/o Ratana Ram, Aged About 21 Years, R/o
Jodhaniya Vala Tera Samdari Stations, District Barmer,
Pincode 344021, Rajasthan.
2. Abhishek Verma S/o Mahendra Singh, Aged About 28
Years, R/o Ward No. 19, Near Lath School, Pilani Bypass,
V.p.o. Mandrella, Tehsil Chirawa, District Jhunjhunu,
Pincode-333025, Rajasthan.
3. Vishal Singh S/o Bijendra Singh, Aged About 30 Years,
R/o Village Bada Pichanaut, Post Bada Sanwata, Tehsil
Nadauti, District Karauli, Pincode 322204, Rajasthan.
4. Ravinder Kumar S/o Ran Singh, Aged About 27 Years, R/o
V.p.o. Bhirr, Tehsil Buhana, District Jhunjhunu, Pincode
333515, Rajasthan.
5. Rajesh Kumar S/o Leelu Ram, Aged About 27 Years, R/o
V.p.o. Rohiranwali (Suthran), District Sri Ganganagar,
Pincode 335001, Rajasthan.
6. Harkesh Garg S/o Hareesh Chand, Aged About 21 Years,
R/o Old Post Office, Main Market, Roopwas, Tehsil
Roopwas, District Bharatpur, Pincode 321404, Rajasthan.
7. Anjali Chouhan D/o Himmat Singh Chouhan, Aged About
22 Years, R/o Village Badleta Khurd, Tehsil Toda Bheem,
District Karauli, Pincode 322238, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Panchayati Raj Department, Government Secretariat,
Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
3. Rajasthan Staff Selection Board, Through Its Chairman,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
04/03/2024
[2024:RJ-JP:11017] (2 of 2) [CW-14162/2022]
No one has put in appearance on behalf of the petitioners
even in the second round.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, the say application and all pending application/s, if
any, also stand dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /35
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