Shailendra Singh vs Ramjilal And Anr (2024:Rj-Jp:10943)
2024 Latest Caselaw 1507 Raj/2

Rajasthan High Court

Shailendra Singh vs Ramjilal And Anr (2024:Rj-Jp:10943) on 4 March, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:10943]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Civil Miscellaneous Appeal No. 5944/2017

                                   Shailendra Singh S/o Shri Hari Singh, R/o 1/99,
                                   Housing       Board       Colony,        Bari      Road,     Dholpur,
                                   Rajasthan
                                                                                            ----Appellant
                                                                   Versus
                                   1.     Ramjilal S/o Shri Gomati Prasad, R/o 02/54,
                                          Housing Board Colony, Bari Road, Dholpur,
                                          Rajasthan
                                   2.     Returning Officer Sub Divisional Magistrate
                                          Officer       In-Charge,        The      Then      Municipality
                                          Election Year, Dholpur
                                                                                      ----Respondents

For Appellant(s) : Mr. T.C. Sharma, Adv., for Mr. S.S. Hora, Adv.

For : Mr. Lokesh Sharma, Adv. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 04/03/2024

Learned counsel for the appellant submits that

this civil misc. appeal has become infructuous.

In view of above, the civil misc. appeal is

dismissed as having become infructuous.

Record of this case along with a copy of this

order be sent back to the concerned trial Court.

(UMA SHANKER VYAS),J

DANISH USMANI /99

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