Karamjeet Singh Son Of Shri Gurjant ... vs State Of Rajasthan (2024:Rj-Jp:10900)
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Rajasthan High Court

Karamjeet Singh Son Of Shri Gurjant ... vs State Of Rajasthan (2024:Rj-Jp:10900) on 4 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:10900]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 9363/2022

1.       Karamjeet Singh Son Of Shri Gurjant Singh, Aged About
         34 Years, Resident Of Ward No. 11, Kachi Their, Near
         Baba Ramdev Mandir, Sri Karanpur, Tehsil Sri Karanpur,
         Distt. Sri Ganganagar, Rajasthan.
2.       Amritpal Singh Son Of Shri Mohan Singh, Aged About 35
         Years, Resident Of Village 3 Dd, Post Office-2 Km, Tehsil
         New Ghasana, Distt. Ganganagar, Rajasthan.
3.       Jagdeep Singh Son Of Shri Sohan Singh, Aged About 33
         Years, Resident Of Village Bolan Wali, Tehsil Sangaria,
         Distt. Hanumangarh (Raj.)
4.       Harjinder Singh Son Of Shri Meva Singh, Aged About 32
         Years, Resident Of Village 21 As, Post Office 6Dd, Tehsil
         New Mandi, Gharsawa, Distt. Ganganagar, Rajasthan.
5.       Bajrang Lal Son Of Shri Banwari Lal, Aged About 37
         Years, Resident Of Village Chak 4Lsm, Banda Anupgarh,
         Tehsil Anupgarh, Distt. Ganganagar, Rajasthan.
6.       Ram Kishan Son Of Shri Ladhu Ram, Aged About 40
         Years, Resident Of Village Longwala, Tehsil Pilibangan,
         Distt. Hanumangarh (Raj.)
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through Its Principal Secretary
         Department Of Medical And Health, Govt. Of Rajasthan,
         Secretariat, Jaipur (Raj.)
2.       Director, Medical And Health Services, Directorate,
         Swasthya Bhawan, C-Scheme, Jaipur, Rajasthan.
3.       Additional Director (Administration), Medical And Health
         Services, Swasthya Bhawan, Rajasthan, Jaipur (Raj.)
4.       The Principal Secretary, Department Of Personnel,
         Government Of Rajasthan, Government Secretariat,
         Jaipur.
                                                                 ----Respondents

For Petitioner(s) : Mr. Pradeep Singh For Respondent(s) : Dr. Vivek Tyagi

[2024:RJ-JP:10900] (2 of 2) [CW-9363/2022]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/03/2024

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /31

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