Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kamlesh Kumari D/O Leelu Ram vs The State Of Rajasthan Through ...
2024 Latest Caselaw 1460 Raj/2

Citation : 2024 Latest Caselaw 1460 Raj/2
Judgement Date : 1 March, 2024

Rajasthan High Court

Kamlesh Kumari D/O Leelu Ram vs The State Of Rajasthan Through ... on 1 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:10644]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 21772/2018

1.       Kamlesh Kumari D/o Leelu Ram, Aged About 42 Years,
         R/o Vpo Utrata Bas, Tehsil Bhadra, District Hanumangarh,
         Rajasthan.
2.       Shila Ben Charel D/o Dinesh Bhai, Aged About 32 Years,
         R/o Village Shivpura, Post Handi, Tehsil Gangad Talai,
         District Banswara, Rajasthan.
3.       Suchitra Nayak D/o Laxman Nayak, Aged About 31 Years,
         R/o Village Sohan Khera, Post Bagund, Tehsil Badresar,
         District Chittorgarh, Rajasthan.
4.       Mintu Kumari D/o Sati Ram, Aged About 41 Years, R/o
         Marudhar Colony, Sardhapuram, Anath Aasram Ke Pass,
         Nagaur, District Nagaur, Rajasthan.
5.       Mukesh Bala D/o Pyare Lal, Aged About 42 Years, R/o Vpo
         Basai, Behror, District Alwar, Rajasthan.
6.       Kamla Devi D/o Khem Chand, Aged About 51 Years, R/o
         Village     Rampura,        Post     Kharbasa             Ki    Dhani,    Tehsil
         Udaipurwati, District Jhunjhunu, Rajasthan.
7.       Banita Tomar D/o Irad Tomar, Aged About 31 Years, R/o
         Village Mali Gatroad, Post Amliya Ambadara, Tehsil
         Anandpuri, District Banswara, Rajasthan.
                                                                          ----Petitioners
                                      Versus
1.       The State Of Rajasthan Through Secretary, Medical And
         Family Welfare Department, Rajasthan, Jaipur.
2.       The Addl. Director (Admn.), Medical And Family Welfare
         Department, Rajasthan, Jaipur.
3.       The Chief Medical And Health Officer, Udaipur.
4.       The Chief Medical And Health Officer, Jaisalmer
5.       The Chief Medical And Health Officer, Jhalawar.
                                                                        ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) :

[2024:RJ-JP:10644] (2 of 2) [CW-21772/2018]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2024

Counsel for the petitioners submits that the petitioners seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioners,

the present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /42

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter