Bheru Lal vs Nand Lal-Kamlesh Kumar And Anr ...
2024 Latest Caselaw 577 Raj/2

Rajasthan High Court

Bheru Lal vs Nand Lal-Kamlesh Kumar And Anr ... on 25 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4432]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 5477/2015

                                    Bheru Lal Son Shri Shyamlal, Medatwal, R/o Tirupati Trading
                                    Company, Power House Road, Bhawani Mandi, District Jhalawar
                                    (Raj.)
                                                                                             ----Accused/Petitioner
                                                                        Versus
                                    1. Nand Lal-Kamlesh Kumar, resident of Pach Pahad General
                                    Merchant, PS Bhawani Mandi, District Jhalawar
                                                                                         Complainant-Respondent

2. State of Rajasthan through PP

----Respondent

For Petitioner(s) : Mr. Santosh Kumar Jain For Respondent(s) : Mr. Ghanshyam Singh Rathore, GA cum AAG assisted by Mr. Tayyab Ali Mr. Riyasat Ali, P.P. assisted by Ms. Kratika Jaiman

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/01/2024

Learned counsel for the petitioner submits that in view of

subsequent development, this criminal miscellaneous petition is

rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/99

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