Ramswaroop S/O Shyochanda Adopted S/O ... vs State Of Rajasthan (2024:Rj-Jp:4228)
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Rajasthan High Court

Ramswaroop S/O Shyochanda Adopted S/O ... vs State Of Rajasthan (2024:Rj-Jp:4228) on 24 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4228]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Miscellaneous (Petition) No. 677/2019

                                    Ramswaroop S/o Shyochanda Adopted S/o Shrichand Gurjar, R/o
                                    Shyamoli, Police Station Malarna Doongar, District Sawai
                                    Madhopur, Raj.
                                                                                              ----Applicant/Petitioner
                                                                          Versus
                                    1.         State Of Rajasthan, Through PP
                                    2.         Roopnarayan Adopted S/o Shrichand aged 47 years, R/o
                                               Village Shyamoli, Police Station Malarna Doongar, District
                                               Sawai Madhopur, Raj.
                                    3.         Girraj S/o Punya, Aged About 53 Years, R/o Village
                                               Shyamoli, Police Station Malarna Doongar, District Sawai
                                               Madhopur, Raj.
                                    4.         Rameshwar S/o Punya, Aged About 40 Years, R/o Taar
                                               Factory, Sanganer, Police Station Sanganer, District Jaipur,
                                               Raj.
                                                                                                       ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Ghanshyam Singh Rathore, GA cum AAG assisted by Mr. Tayyab Ali Mr. Riyasat Ali, P.P. assisted by Ms. Kratika Jaiman

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

24/01/2024

As per the report dated 24.01.2024 furnished by the Special

Judge, SC/ST (Prevention of Atrocities) Cases, Sawai Madhopur,

the Criminal Revision No.21/2018 (52/2018) has been decided on

07.02.2023.

In view thereof, this criminal miscellaneous petition is

rendered infructuous and is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/36

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