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Jagdish Prasad Yadav vs State Medical And Health Ors ...
2024 Latest Caselaw 42 Raj/2

Citation : 2024 Latest Caselaw 42 Raj/2
Judgement Date : 4 January, 2024

Rajasthan High Court

Jagdish Prasad Yadav vs State Medical And Health Ors ... on 4 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:480]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 11559/2012

                                    Jagdish Prasad Yadav
                                                                                                            ----Petitioner
                                                                          Versus
                                    State Medical And Health Ors
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Virendra Lodha, Sr. Adv. with Mr. Hanumat Singh Shekhawat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/01/2024

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /125

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