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Surendra Raghuvanshi S/O Shri ... vs Government Deputy Secretary (Primary ...
2024 Latest Caselaw 38 Raj/2

Citation : 2024 Latest Caselaw 38 Raj/2
Judgement Date : 4 January, 2024

Rajasthan High Court

Surendra Raghuvanshi S/O Shri ... vs Government Deputy Secretary (Primary ... on 4 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:477]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 22918/2018

                                    Surendra Raghuvanshi S/o Shri Bhanvarlal Raghuvanshi, Aged
                                    About 38 Years, R/o Islaampura, Soren, Tonk, Rajasthan.
                                                                                                            ----Petitioner
                                                                          Versus
                                    1.       Government Deputy Secretary (Primary Education And
                                             Panchayati Raj), Bikaner, Rajasthan.
                                    2.       District Education Officer, Primary Education, Mahadewali,
                                             District Tonk Rajasthan.
                                                                                                       ----Respondents

For Petitioner(s) : Ms. Nikitha Bhandari for Ms. Anuradha Upadhyay For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/01/2024

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /28

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