Shri Raj Mahajan And Ors vs Shri Mukesh Kumar And Anr ...
2024 Latest Caselaw 28 Raj/2

Rajasthan High Court

Shri Raj Mahajan And Ors vs Shri Mukesh Kumar And Anr ... on 4 January, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:409]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                         S.B. Civil Miscellaneous Appeal No. 369/2018

                                    1.     Shri Raja Mahajan S/o Shri Ravi Kumar, R/o
                                           3-K-22, Vaishali Nagar, Ajmer.
                                    2.     Smt. Ritika D/o Shri Ravi Kumar W/o Sh.
                                           Navin, R/o At Present 206, Prithvi Conferred
                                           Electronic City Phase-2, Bangalore-560100
                                           Resident At Present Vaishali Nagar, Ajmer
                                    3.     Smt. Ginnika D/o Shri Ravi Kumar W/o Sh.
                                           Roni Sharma, R/o 41/11, Brahmpuri Jaipur
                                           Road, Ajmer.
                                                                                            ----Appellants
                                                                   Versus
                                    1.     Shri Mukesh Kumar S/o Shri Chhattaram, R/o
                                           63/32, Opposite Bombay Mercantile Bank,
                                           Shrinagar Road, Ajmer, Work M/s Chhattamal
                                           Khushimal Bartan Store, Nala Bazar, Ajmer.
                                    2.     Shri Ravi Kumar S/o Late Shri Ratanchand
                                           Mahajan, R/o 3-K-22, Vaishali Nagar, Ajmer.
                                                                                      ----Respondents

For Appellant(s) : Mr. Ravindra Pal Singh, Adv. For : Mr. Rahul Agarwal, Adv. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 04/01/2024

Learned counsel for appellants submits that this

civil misc. appeal has become infructuous.

In view of above, the civil misc. appeal is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J DANISH USMANI /58

Powered by TCPDF (www.tcpdf.org)