Rameshwar Lal Yadav S/O Shri Harla Ram ... vs The State Of Rajasthan
2024 Latest Caselaw 235 Raj/2

Rajasthan High Court

Rameshwar Lal Yadav S/O Shri Harla Ram ... vs The State Of Rajasthan on 12 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 17794/2023

                                   Rameshwar Lal Yadav S/o Shri Harla Ram Yadav
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Kamal Kant Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/01/2024

The petitioner has filed an application (IA No.1/2023) for waiving the defect pointed out by the Registry.

The Registry has pointed out the defect that the name of the petitioner does not tally with the document (Annexure-1).

Counsel for the petitioner submits that name of the petitioner has been mentioned as 'Rameshwar Dayal Bhutera' in the document (Annexure-1) issued by the Office of the Director, Secondary Education Rajasthan, Bikaner. Counsel further submits that the Office of the Director, Secondary Education Rajasthan, Bikaner has issued an order for correction in the name of the petitioner in the document (Annexure-1) i.e. 'Rameshwar Lal Yadav'.

Since the concerned Officer has already issued an office order for correction in the name of the petitioner, the objection pointed out by the Registry is not justified and the same is overruled.

The application (IA No.1/2023) stands allowed. List the matter for admission on 18.01.2024.

(GANESH RAM MEENA),J

Seema/351

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