Sohanlal S/O Bhairulal vs Nagar Nigam (Heritage) Jaipur ...
2024 Latest Caselaw 222 Raj/2

Rajasthan High Court

Sohanlal S/O Bhairulal vs Nagar Nigam (Heritage) Jaipur ... on 11 January, 2024

Author: Ashok Kumar Jain

Bench: Ashok Kumar Jain

[2024:RJ-JP:2061]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Revision Petition No. 48/2023

1.       Sohanlal S/o Bhairulal, (Since Died 03-06-2008) Through
         Lrs. Resident Of H.no. 781, Rajeevpuri, Kala Hanuman,
         Kacchi Basti, Behind Golimar Garden, Amer Road, Jaipur.
2.       Dulichand S/o Late Sohanlal, Aged About 31 Years,
         Resident Of H.no. 781, Rajeevpuri, Kala Hanuman Kacchi
         Basti, Behind Golimar Garden, Amer Road, Jaipur.
3.       Smt. Janki Devi W/o Late Sohanlal, Aged About 61 Years,
         Resident Of H.no. 781, Rajeevpuri, Kala Hanuman Kacchi
         Basti, Behind Golimar Garden, Amer Road, Jaipur.
4.       Babulal S/o Late Sohanlal, Aged About 50 Years, Resident
         Of H.no. 781, Rajeevpuri, Kala Hanuman Kacchi Basti,
         Behind Golimar Garden, Amer Road, Jaipur.
5.       Basanti Devi D/o Late Sohanlal, Aged About 35 Years,
         Resident Of H.no. 781, Rajeevpuri, Kala Hanuman Kacchi
         Basti, Behind Golimar Garden, Amer Road, Jaipur.
                                                                       ----Petitioners
                                        Versus
1.       Nagar        Nigam       (Heritage)      Jaipur,      Jaleb   Chowk,    Bari
         Choupar,        Jaipur     Through         Mayor.       Judgment    Debtor/
         Respondent.

2. Gujarmal Agarwal S/o Ramdayal Agarwal, Resident Of Village Bhabhru, Tehsil Viratnagar, District Jaipur At Present Residing At 33, Rajeevpuri, Kala Hanuman, Kacchi Basti Kagdiwada, Jaipur. Decree Holder/respondent.

                                                                     ----Respondents


For Petitioner(s)             :     None
For Respondent(s)             :

HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

11/01/2024

None present on behalf of appellant.

[2024:RJ-JP:2061] (2 of 2) [CR-48/2023]

It appears that the petitioner has lost interest in pursuing

the petition.

Hence, the present petition is dismissed as non-prosecution.

Misc. application, if any, stands disposed of.

(ASHOK KUMAR JAIN),J

CHETNA BEHRANI /183

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