Meghraj Sikarwal S/O Shri Man Singh vs Shri T. Ravikant, (2024:Rj-Jp:384-Db)
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Rajasthan High Court

Meghraj Sikarwal S/O Shri Man Singh vs Shri T. Ravikant, (2024:Rj-Jp:384-Db) on 3 January, 2024

Bench: Manindra Mohan Shrivastava, Praveer Bhatnagar

                                   [2024:RJ-JP:384-DB]

                                                    HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                                BENCH AT JAIPUR

                                                              D.B. Civil Contempt Petition No.1237/2023
                                                                                         In
                                                               D.B. Special Appeal (Writ) No.682/2021

                                               Meghraj Sikarwal S/o Shri Man Singh, aged about 29 Years,
                                               Resident Of Bada Mohalla, Bhusawar, District Bharatpur.
                                                                                                                          ----Petitioner
                                                                                      Versus
                                               1.      Shri T. Ravikant, Secretary Local Self-government, G-3,
                                                       Rajmahal Residential Area, C-Scheme, Near Civil Line
                                                       Phatak, Jaipur.
                                               2.      Shri    Hardesh          Kumar      Sharma,            Director      and   Joint
                                                       Secretary, Directorate Of Local Bodies, Government of
                                                       Rajasthan, Jaipur.
                                               3.      Shri Hemraj Gurjar, Executive Officer, Nagar Palika,
                                                       Mandal Busawar, Bharatpur.
                                               4.      State     Of     Rajasthan          through            Principal      Secretary,
                                                       Department of Local Self, Secretariat, Jaipur.
                                                                                                                   ----Respondents

For Petitioner(s) : Mr. Govind Gupta, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment

03/01/2024

As there was no direction issued to respondents, this contempt

petition is misconceived and is therefore, dismissed leaving it open for

the petitioner to work out such remedy as may be available to him.

(PRAVEER BHATNAGAR),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Diksha/Yogesh/46

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