Rajasthan High Court
Arjun Ram Son Of Girdhari Ram Bidasar vs State Of Rajasthan (2024:Rj-Jp:1975) on 11 January, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:1975]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 474/2023
Hoshiyar Singh S/o Shri Ramji Lal Yadav, Aged About 49 Years,
Presently Residing At Ward No. 19, Patel Nagar, Chandra Sinema
Ke Pass, Behror, Alwar, Rajasthan-301701. (Presently Posted On
The Post Of Senior Teacher( Varishth Adhyapak) At Government
Senior Secondary School, Thikariya, Pawta, District Jaipur.)
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Elementary Education,
Jaipur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 508/2023
Shailendra S/o Shri Sube Singh, Aged About 49 Years, Presently
Residing At Kaliyahoda, Kaliya Hoda, Alwar, Rajasthan - 301709.
(Presently Posted On The Post Of Senior Teacher
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Primary Education, Alwar.
----Respondents
S.B. Civil Writ Petition No. 509/2023
Mahesh Kumar Sharma S/o Shri Rohitakh Sharma, Aged About
52 Years, Presently Residing At Machal, Manchal, Alwar,
Rajasthan - 301701.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
[2024:RJ-JP:1975] (2 of 5) [CW-474/2023]
2. The District Education Officer, Primary Education, Alwar.
----Respondents
S.B. Civil Writ Petition No. 510/2023
Vijay Yadav W/o Shri Jasveer Singh Yadav, Aged About 48 Years,
Presently Residing At Majri Kalan, Alwar, Majari Rajasthan -
301703.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Primary Education, Alwar.
----Respondents
S.B. Civil Writ Petition No. 548/2023
Shashikant Arya S/o Shri Bhag Chand, Aged About 48 Years,
Presently Residing At Jakhrana Kalan, Alwar, Rajasthan- 301713.
(Presently Posted On The Post Of Senior Teacher (Varishta
Adhyapak) At Government Senior Secondary School, Jatgowd,
Behror, District Alwar.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Primary Education, Alwar.
----Respondents
S.B. Civil Writ Petition No. 586/2023
Monika Yadav W/o Shri Vijender Singh, Aged About 46 Years,
Presently Residing At House No. 613, Rewari Sector 3 Part 1,
Rewari, Haryana - 123401.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Primary Education, Alwar.
[2024:RJ-JP:1975] (3 of 5) [CW-474/2023]
----Respondents
S.B. Civil Writ Petition No. 920/2023
Dalip Kumar Agarwal S/o Shri Shiv Charan Agarwal, Aged About
52 Years, Presently Residing At Nagal Khodiya, Alwar, Rajasthan-
301701.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Primary Education, Alwar.
----Respondents
S.B. Civil Writ Petition No. 12180/2023
Ramvilas Yadav, S/o Shri Shivtas Singh, Aged About 50 Years,
R/o Village Nihalpura, Tehsil Neemrana, District Alwar,
Rajasthan-301703
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education, Government Of Rajasthan, Government
Secretariat, Jaipur.
2. District Education Officer, Elementary Education, Alwar Ph
No.- 144-2347851
----Respondents
S.B. Civil Writ Petition No. 17728/2023
1. Arjun Ram Son Of Girdhari Ram Bidasar, Permanent
Resident Of Ratau, District Nagaur, Rajasthan 341317
Presently Resident Of 3/506, Royal Greens, Sirsi Road,
Jaipur-302012.
2. Harchanda Ram Saran S/o Sohanram, Aged About 51
Years, Resident Of Khokkhari, Nimbijodhan, Nagaur (Raj.)
3. Chimnaram S/o Shrirama, Aged About 49 Years, Resident
Of Seenwa Nagaur, District Nagaur (Raj.)
4. Chunilal S/o Shri Durgaram, Resident Of Titri Khamiyad,
Ladnu, District Nagaur (Raj.)
5. Nanuram S/o Bhiyaram, Aged About 49 Years, Resident
Of Ratau, District Nagaur (Raj.)
[2024:RJ-JP:1975] (4 of 5) [CW-474/2023]
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Education , Government Of Rajasthan, Government
Secretariat, Jaipur.
2. The District Education Officer, Elementary Education,
6P59 49, Near Hawai Patti, Bikaner Road, Nagaur (Raj).
341001.
----Respondents
For Petitioner(s) : Ms. Mahi Yadav
For Respondent(s) : Mr. C.L. Saini, AAG with Ms. Srijana
Shrestha
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
11/01/2024
1. Mr.C.L. Saini, AAG puts in appearance on behalf of all the
respondents. Hence, service upon all the respondents is complete.
2. Counsel for the petitioners submits that the issue raised in
the present writ petitions is squarely covered by the order passed
by the Co-ordinate Bench of this Court in case of Jorawar Singh
Vs. State of Rajasthan & Ors. (S.B. Civil Writ Petition
No.555/2005), decided on 07.11.2006.
3. Counsel for the respondent-State admits that yes, the issue
raised in the present writ petitions is squarely covered by the
order passed in case of Jorawar Singh (supra) and these
petitions may also be disposed in same terms and directions as
given in case of Jorawar Singh (supra).
4. Accordingly, the present writ petitions are disposed off with
the directions to the respondents to allow the service benefits to
[2024:RJ-JP:1975] (5 of 5) [CW-474/2023]
the petitioners by considering their date of initial appointment in
the Government service and the petitioners would be entitled for
consequential benefits, including the selection scale etc.
5. Since the main petitions have been disposed of, all pending
application/s, if any, also stand disposed.
6. Registry is directed to place a copy of this order in each
connected files.
(GANESH RAM MEENA),J
ARTI SHARMA /258-266
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