Deepak S/O Balwan Singh vs State Of Rajasthan (2024:Rj-Jp:5901)
2024 Latest Caselaw 860 Raj/2

Rajasthan High Court

Deepak S/O Balwan Singh vs State Of Rajasthan (2024:Rj-Jp:5901) on 5 February, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:5901]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               1344/2024

                                   Deepak S/o Balwan Singh, Aged About 35 Years,
                                   R/o Ganj, Police Station Kishangarhbas, District
                                   Khairthal,      Tijara,       Raj.      (At     Present       Accused
                                   Petitioner Confined In District Jail Alwar).
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Jiya Ur Rahman, Adv.

                                   For                      : Mr. Ghan Shyam Singh
                                   Respondent(s)              Rathore, GA-cum-AAG

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

05/02/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /51

Powered by TCPDF (www.tcpdf.org)