Babu Lal Meena S/O Shri Panchuram Meena vs State Of Rajasthan
2024 Latest Caselaw 824 Raj/2

Rajasthan High Court

Babu Lal Meena S/O Shri Panchuram Meena vs State Of Rajasthan on 2 February, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        14504/2023

                                   Babu Lal Meena S/o Shri Panchuram Meena
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Ritesh Kumawat, Adv., for Mr. Narendra Prasad Meena, Adv.

For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/02/2024

Learned Public Prosecutor is directed to produce

the case diary.

List on 16.02.2024.

(UMA SHANKER VYAS),J

YOGESH KUMAR /117

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