Citation : 2024 Latest Caselaw 819 Raj/2
Judgement Date : 2 February, 2024
[2024:RJ-JP:5626] (1 of 2) [CW-18820/2022]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18820/2022
1. Karun Bala D/o Shri Sobhag Mal Bihari, Aged About 44
Years, R/o Sobhag Bhawan Power House Bundi Rajasthan.
At Present Posted Government Upper Primary School
Bharat Bawri Bundi.
2. Ram Charan Meena S/o Shri Jamana Lal Meena, Aged
About 40 Years, R/o Coo-Prative Bank Limited Chawani
Chorea Kota Rajasthan. At Present Posted Government
Primary School Deroli Ka Bardha Bundi
3. Najreen Bano Ansari D/o Shri Allauddin Ansari, Aged
About 47 Years, R/o Madarsa Ke Samne Wali Gali, Ma-
haveer Colony Bundi, Rajasthan. At Present Posted Gov-
ernment Upper Primary School Bharta Bawri Bundi
4. Mosina Bano D/o Shri Iqbaal Husen, Aged About 43
Years, R/o Ward No 08 Nawab Gali, Tilak Chok, Bundi, Ra-
jasthan. At Present Posted Government Upper Primary
School Karad Khedi Block Hindoli, Bundi
5. Rekha Goswami D/o Shri Babu Lal W/o Shri Manoj Kumar
Goswami, Aged About 41 Years, R/o Plot No 18 Girdhar
Enclave, Balita Road Kunhadi, Kota, Rajasthan. At Present
Posted Government Upper Primary School Dhanawa Bundi
6. Naresh Kumar Raghuvanshi S/o Shri Hari Ram Raghuvan-
shi, Aged About 38 Years, R/o Rajput Gali, Pipe Factory,
Ke Pichhe, Nainwa Road, Bundi, Rajasthan. At Present
Posted Government Upper Primary School Aklor Block
Hindoli Bundi
7. Suraj Karan Malve S/o Shri Ram Narayan Malve, Aged
About 39 Years, R/o Village Sunderpura Post Toecha Tehsil
And District Bundi, Rajasthan. At Present Posted Govern-
ment Primary School Earda, Bundi
8. Deepa Bairwa D/o Shri Praladha Bairwa, Aged About 38
Years, R/o Village And Post Dehit Tehsil Talera District
Bundi, Rajasthan. At Present Posted Government Primary
School Sukhpura Tokada, Bundi
9. Lokesh Kumar Basuwal D/o Shri Madan Lal Basuwal, Aged
About 34 Years, R/o Village And Post Namana Tehsil And
District Bundi, Rajasthan. At Present Posted Government
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[2024:RJ-JP:5626] (2 of 2) [CW-18820/2022]
Primary School Bharta Bawri Bundi.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Education, Government Of Rajasthan, Jaipur, Ra-
jasthan.
2. The Director, Elementary Education, Bikaner, District
Bikaner, Rajasthan.
3. The District Education Officer, Elementary Education, Dis-
trict Bundi, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sukhraj Singh Rathore For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
02/02/2024
Counsel for the petitioner submits that the present writ peti-
tion has become infructuous.
In view of the statements made by counsel for the petitioner,
the present writ petition is dismissed as having become infructu-
ous.
Since the main petition has been dismissed, all other pend-
ing application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
DIVYA SAINI /33
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