Ramswaroop Singh vs Oriental Bank Of Commerce
2024 Latest Caselaw 1965 Raj

Rajasthan High Court - Jodhpur

Ramswaroop Singh vs Oriental Bank Of Commerce on 28 February, 2024

Author: Birendra Kumar

Bench: Birendra Kumar

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
                  S.B. Civil First Appeal No. 340/2019

Ramswaroop Singh S/o Shri Chanduram, Aged About 56 Years,
B/c    Bangdwa      Jat,    R/o      Munsari,        Tehsil       Bhadra,   District
Hanumangarh. Through Power Of Attoreny Holder Balwan Singh
S/o Shir Ramswroop,aged About 31 Years, B/c Bangdwa Jat, R/o
Ward     No.-8,    12      Msr,     Munsari,         Tehsil       Bhadra,   District
Hanumangarh. (Guarantor)
                                                                      ----Appellant
                                     Versus
1.      Oriental Bank Of Commerce, Head Office - E Block,
        Connaught Place, New Delhi. Branch Nethrana, Tehsil
        Bhadra, District Hanumangarh, Through Branch Manager.
2.      Veero Godara D/o Shri Chunni Ram, W/o Shri Mohar
        Singh, B/c Jat, R/o Munsari, Tehsil Bhadra, District
        Hanumangarh At Present Village - Kapdo, Tehsil Narnod,
        District Hissar.
3.      Sunder S/o Shri Mohar Singh, B/c Jat, R/o Munsari, Tehsil
        Bhadra, District Hanumangarh At Present Village - Kapdo,
        Tehisl Narnod, District Hissar.
4.      Balwan S/o Shri Mohar Singh, B/c Jat, R/o Munsari, Tehsil
        Bhadra, District Hanumangarh At Present Village - Kapdo,
        Tehisl Narnod, District Hissar. (Original Borrowers)
5.      Lrs Of Goruram, Tehsil Bhadra.
5/1.    Keshar W/o Late Shri Goruram, B/c Jat, R/o Munsari,
        Tehsil Bhadra, District Hanumangarh.
5/2.    Gopiram S/o Late Shri Goruram, B/c Jat, R/o Munsari,
        Tehsil Bhadra, District Hanumangarh.
5/3.    Kunan Ram S/o Late Shri Goruram, B/c Jat, R/o Munsari,
        Tehsil Bhadra, District Hanumangarh.
5/4.    Rajendra S/o Late Shri Goruram, B/c Jat, R/o Munsari,
        Tehsil Bhadra, District Hanumangarh.
5/5.    Lal Chand S/o Late Shri Goruram, B/c Jat, R/o Munsari,
        Tehsil Bhadra, District Hanumangarh.
5/6.    Shishpal S/o Late Shri Goruram, B/c Jat, R/o Munsari,
        Tehsil Bhadra, District Hanumangarh.
                                                                   ----Respondents



                      (Downloaded on 01/03/2024 at 09:15:50 PM)
                                                                             (2 of 2)                    [CFA-340/2019]




                                   For Appellant(s)               :    Mr. K.R. Saharan
                                                                       Mr. Rakesh Jakhar
                                   For Respondent(s)              :    -------



                                                HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

28/02/2024

Learned counsel for the appellant seeks permission to

withdraw the instant civil first appeal.

Accordingly, the instant civil first appeal against judgment

and decree dated 01.05.2015 passed by Additional District Judge,

Bhadra, District Hanumangarh in Civil Original Suit No.28/2012

stands disposed of as withdrawn.

(BIRENDRA KUMAR),J 86-Mrityunjay Singh Rathore

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