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Meena Regar vs The State Of Rajasthan ...
2024 Latest Caselaw 1938 Raj

Citation : 2024 Latest Caselaw 1938 Raj
Judgement Date : 28 February, 2024

Rajasthan High Court - Jodhpur

Meena Regar vs The State Of Rajasthan ... on 28 February, 2024

 [2024:RJ-JD:10209]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                JODHPUR
                S.B. Civil Writ Petition No. 3095/2024
1.    Meena Regar D/o Ganesh Regar, Aged About 35 Years,
      Resident Of Vpo- Regar Mohalla, Mohi District Rajsamand Pin
      Code 313324.
2.    Bharti Paliwal D/o Nand Lal Paliwal, Aged About 38 Years,
      Resident Of Vpo - Morchana, Pasund, District Rajsamand Pin
      Code 313324
3.    Hansraj Meghwal S/o Dalla Ram Meghwal, Aged About 36
      Years, Resident Of- Upo- Kanooja, Kumbhlgarh, District
      Rajsamand Pin Code 313325.
4.    Shanti Singh Rajput S/o Udai Singh Rajput, Aged About 55
      Years, R/o Po- Nichli Bhagal, Sameecha, Rajsamand Pin Code
      313321.
5.    Prince Kumar Sharma S/o Shankar Lal Sharma, Aged About
      41 Years, Vpo- Khakhi Devji Chock, Rail Magra, District
      Rajsamand Pin Code 313329
6.    Meena Sharma D/o Arjun Lal Sharma, Aged About 34 Years,
      Resident Of Vpo Shiv Mandir, Railmagra, District Rajsamand
      313329
7.    Mustak Mohammad S/o Nanhe Khan, Aged About 45 Years,
      R/o Vpo Suthro Ka Mohalla, Wansi Khurd Mavli 313205
      Udaipur.
8.    Rekha Bharti D/o Raghu Nath Bharti, Aged About 40 Years,
      R/o Vpo Gadri Yawas, Basant Kalan, District Udaipur Pin Code
      -3132.05
9.    Goti Lal Kumawat S/o Mangi Lal Kumawat, Aged About 43
      Years, R/o Vpo- Morra, Sakrawas, Districdt Rajsamand Pin
      Code 313329
10.   Sohan Singh Dasana S/o Mod Singh, Aged About 46 Years, R/
      o Vpo-Karado Ka Guda, Soon Khar, District Rajsamand Pin
      Code 313333
11.   Arvind Singh S/o Narayan Singh, Aged About 35 Years, R/o
      Gadarel Vpo Kukda, Bhim, District Rajsamand Pin Code
      305921
12.   Gopal Singh Rajput S/o Arjun Singh, Aged About 38 Years, R/
      o Vpo Jilola, Aamet, District Rajsamand Pin Code 313330
13.   Daya Menariya W/o Heera Lal Menariya, Aged About 35
      Years, R/o Vpo- Ward No.2, Gawaardi, District Rajsamand Pin
      313211
14.   Manju Kumari Sukhwal D/o Jagdish Sukhwal, Aged About 44
      Years, R/o Vpo - Charana V- Dariba, Relmangra District
      Rajsamand Pin-31321
15.   Poonam Kunwar Rathore D/o Devi Singh Rathore, Aged About
      34 Years, R/o Vpo Kothariya Palace, Kothariya Chowk,
      Rajsamand Pin-313323
16.   Mahendra Singh Jhala S/o Gokul Singh Jhala, Aged About 34
      Years, R/o Vpo- Ward-7, Jarpha Disrtict Rajsamand. Pin-
      313708
17.   Deepak Singh S/o Bhanwar Singh, Aged About 31 Years, R/o
      Vpo- W No-08 Gowal, Koyal, Rajsamand Pin- 313324
18.   Manohar Singh S/o Jai Singh Shisodiya, Aged About 32 Years,
      R/o Vpo, Ward No. 08, Gowal, Rajsamand Pin-313324

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19.   Ratan Lal Meghwal S/o Gopi Ram Meghwal, Aged About 34
      Years, R/o Vpo-Dhanayaka Sathiya, District Rajsamand Pin-
      313333
20.   Bhairu Singh Parmar S/o Mohan Singh Parmar, Aged About
      29 Years, R/o Vpo- Kheda Sewantri District Rajasamand Pin
      313333
21.   Prbhu Lal Balai S/o Bheru Lal Balai, Aged About 38 Years, R/o
      Vpo- Balaiyo Ka Vass, Jheelwara District Rajsamand
22.   Reena Kumari Sharma D/o Satya Narayan Sharma, Aged
      About 33 Years, R/o Vpo Jeetawas District Rajsamand Pin
      313328
23.   Chunni Lal Regar S/o Ganesh Regar, Aged About 42 Years, R/
      o Vpo Amarpura District Rajsamand Pin-313207
24.   Vijay Kumar Sharma S/o Sohan Lal Sharma, Aged About 39
      Years, R/o Vpo-266 Charbhuja Nath Kigali, Peepli Acharyan
      Po- Mahalon Ki Pipli - District Rajsamand 313324
25.   Suresh Chandra Khatik S/o Kesu Lal, Aged About 46 Years,
      R/o Vposisodiya Ka Guda, Koyal District Rajsamand - Pin-
      313324
26.   Sakir Mohammad S/o Salim Mohammad, Aged About 37
      Years, R/o Vpo- Gamerapura Post Sosar District Rajsamand
      Pin- 313329
27.   Mohan Lal Bhil S/o Dhula Ram, Aged About 36 Years, Ward
      No. 11, Mukhy Ganv Pasun District Rajsamand Pin 313325
28.   Babbar Lal Gameti S/o Vaja Ram, Aged About 35 Years, R/o
      Vpo- W No. 10 Manda Ka Matara, Pasun, Bankora, District
      Rajsamand Pin- 313325
29.   Ramehs Chandra Gameti S/o Paratha Ram, Aged About 39
      Years, R/o Vpo Usar, Tehsil Kumbhalgarh, District Rajsamand
      Pin 313321
30.   Sohan Lal Gurjar S/o Deepa Ram Gurjar, Aged About 40
      Years, R/o Naroo Ji Ka Guda Vpo District Rajsamand Pin
      313332
31.   Pappu Lal Bunkar S/o Mangi Lal, Aged About 39 Years, R/o
      Vpo Charbhuja Mandir Ke Pass, Dudaliya, District Rajsamand
      Pin-313332
32.   Sharvan Kumar Gurjar S/o Duda Ram, Aged About 36 Years,
      R/o Vpo- Ballon Ka Khera, District Rajsamand Pin 313332
33.   Ravi Talesara S/o Manhor Lal Talesara, Aged About 29 Years,
      R/o Vpo Jain Coloni, Upali Odan, Nathdwara District
      Rajsamand 313301
34.   Sumati Paliwal D/o Phateh Lal, Aged About 31 Years, R/o
      Charbhuja Mandir Ke Pass Upli Odan Rajsamand Pin313301
35.   Devi Lal Janwa S/o Mohan Lal Janwa, Aged About 38 Years,
      R/o Vpo- Shiv Ghati, Udaipur Pin-313205
36.   Ashish Kumar Sargara S/o Prabhu Lal Sargara, Aged About
      34 Years, R/o Weer Dholiya - Mavli District Udaipur Pin-
      313201
37.   Nathu Lal Gayari S/o Nevala, Aged About 39 Years, R/o Vpo
      Nourada, District Udaipur Pin-313204
38.   Pushkar Lal Nai S/o Nathu Lal Nai, Aged About 42 Years, R/o
      Vpo Intali, District Udaipur Pin-313205

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39.   Banshi Lal Jat S/o Chooga Lal, Aged About 46 Years, R/o Vpo
      Jat Mohalla Mavli District Udaipur Pin-313205
40.   Mangi Lal Gurjar S/o Bhima Gurjar, Aged About 46 Years, R/o
      Vpo - Bharodi District Udaipur -Pin-313204
41.   Chunni Lal Regar S/o Goma Regar, Aged About 41 Years, R/o
      Vpo Mohalla Regar, Selaguda District Rajsamand Pin 313332
42.   Ram Lal Balai S/o Kura Ji, Aged About 41 Years, R/o Vpo
      Ward No. 05 Gangaguda, Koyal, District Rajsamand Pin-
      313324
43.   Rekha Kunwar Rathaur D/o Bheru Singh, Aged About 35
      Years, R/o Vpo- Rajput Mohalla, Dab Kuriya, District
      Rajsamand
44.   Dalu Ram Gameti S/o Devi Lal, Aged About 41 Years, R/o
      Ward No. 07, Kodakd'a, Usar, District Rajsamand Pin-313321
45.   Satya Dev Singh Charan S/o Shambhu Dan, Aged About 48
      Years, R/o Vpo- Ward No. 03- Bhakaroda Post Dowda, Amet,
      Rajsamand 313330
46.   Amba Lal Bhambi S/o Narayan Lal, Aged About 34 Years, R/o
      Vpo Jat Mohalla, Surpur, Chittorgath Pin-312201
47.   Abbas Khan S/o Amir Khan, Aged About 41 Years, R/o Vpo
      Rughnathpura District Chittorgarh Pin- 312205
48.   Tulsi Ram Purbiya S/o Varada Ji Purbiya, Aged About 46
      Years, R/o Purbiya Mohalla Bhadala, Bhadia, Rajsamand Pin-
      313330
49.   Shyam Lal Vaishnav S/o Prabhu Das Vaishnav, Aged About 40
      Years, R/o Vpo- Thoriya P- Gajpur, Tehsil Kumbhalgarh
      District Rajsamand Pin 313324
50.   Hima Ram Balai S/o Daluram, Aged About 43 Years, R/o Vpo
      Ward No. 3, Gajpur, (Ghata), Moyna, District Rajsamand.
51.   Durga Shankar Khatik S/o Shankar Lal Khatik, Aged About 41
      Years, R/o Vpo Khatiko Ka Mohallah, Shakroda, Sundarcha,
      District Rajsamand 313324
52.   Narayan Singh Rathore S/o Chhattar Singh Rathore, Aged
      About 42 Years, R/o Ballayon Ka Guda, Shakroda, Pharara,
      District Rajsamand 313324.
53.   Prakash Chandra S/o Bhura Ram, Aged About 40 Years, R/o
      Village Kushalpura Post Barar, Tehsil Bhim District Rajsamand
      Pin Code 313341.
54.   Suman Prajapat S/o Babu Lal Prajapat, Aged About 28 Years,
      R/o Senior Secondary School Kalinjar, Tehsil Kumbhalgarh,
      District Rajsamand, 313324
55.   Giriraj Regar S/o Kishan Lal Regar, Aged About 39 Years, R/o
      Gss Senior Secondary School, Sania Kheda, Tehsil Amet,
      District Rajsamand Pin No.313330.
                                                      ----Petitioners
                                Versus
1.    The State Of Rajasthan, Through Its Principal Secretary,
      School Education, Government Of Rajasthan, Secretarait,
      Jaipur (Raj.).
2.    The Secretary, Finance (Budget), Department Of Finance,
      Government Of Rajasthan, Secretariat, Jaipur (Raj.).


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3.     The Joint Secretary (Admn.), Department Of Elementary
       Education, Government Of Rajasthan, Secretariat, Jaipur
       (Raj.).
4.     The Deputy Secretary, Department Of Elementary Education,
       Government Of Rajasthan, Secretariat, Jaipur (Raj.).
5.     The Director, Elementary Education, Rajasthan, Bikaner
       (Raj.).
6.     The District Education Officer, Headquarters, Elementary
       Education, Rajsamand (Raj.).
7.     The State Project Director, School Education Council, Jaipur
       (Raj.).
                                                   ----Respondents


For Petitioner(s)          :    Mr. Kamlesh Kumar.
For Respondent(s)          :


           HON'BLE MR. JUSTICE ARUN MONGA

Order 28/02/2024

1. Grievance of the petitioners herein, arises out of the

inaction/non-consideration on the part of the respondents to

consider their claim of re-fixation of their monthly pay at the rate

of Rs.16,900/- as against Rs.10,400/- which is being currently

paid, notwithstanding that the Director, Elementary Education,

Rajasthan vide a letter dated 24.04.2023 recommended their case

favourably to Deputy Secretary (Admn.), Department of

Elementary Education, Government of Rajasthan.

2. They also rely a judgment rendered by this Court in case of

Jassa Ram Choudhary and Ors. Vs. State of Rajasthan &

Ors. (S.B. Civil Writ Petition No.17901/2023) decided on

09.11.2023 pursuant whereto, similarly situated counterparts

have been accorded benefit. They claim that despite their passing

the requisite qualification of B.L.I.S., D.L.I.S. and C.L.I.S., they

are not being considered eligible for appointment as physical

[2024:RJ-JD:10209] (5 of 5) [CW-3095/2024]

education teachers in the Elementary Education Department in the

higher pay bracket as aforesaid.

3. Learned counsel for the petitioners at the outset submits that

qua the aforesaid grievance, the petitioners also submitted an

undated representation (Annexure-7) before the competent

authority for redressal thereof, which has remained pending till

date without being taken up for passing any orders either way,

therefore, the competent authority be directed to decided the

same by passing appropriate administrative orders expeditiously.

4. Request seems to be fair.

5. Given the nature of order which is being passed, no

prejudice would be caused to the respondents and, therefore, the

requirement of issuance of notice is dispensed with as no return is

required to be filed by them.

6. In the aforesaid premise, the writ petition is disposed of. The

respondent competent authority is directed to decide the pending

representation of the petitioners (Annexure-7) by passing an

appropriate administrative order, in accordance with law.

7. Needful be done as expeditiously as possible.

(ARUN MONGA),J 297-Sumit/-

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