M/S Hindustan Agro Chemicals Ltd vs None (2024:Rj-Jd:9419)
2024 Latest Caselaw 1833 Raj

Rajasthan High Court - Jodhpur

M/S Hindustan Agro Chemicals Ltd vs None (2024:Rj-Jd:9419) on 23 February, 2024

[2024:RJ-JD:9419]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    S.B. Company Petition No. 9/2000

M/s Hindustan Agro Chemicals Ltd
                                                                     ----Petitioner
                                      Versus
None
                                                                   ----Respondent


For Petitioner(s)            :    None present.
For Respondent(s)            :    Mr. Manish Shishodia, Sr. Advocate
                                  assisted by Mr. J.S. Saluja.
                                  Mr. Vinay Jain for Mr. Darshan Jain
                                  (Official Liquidator).



               HON'BLE MR. JUSTICE ARUN MONGA

Order

23/02/2024

1. Instant company petition herein is for winding up of M/s

Hindustan Agro Chemicals Ltd., District Udaipur, under the

provisions of Company Act, 1956.

2. When called out for hearing, none appears for the petitioner.

3. Learned counsel for the respondent (Official Liquidator) has

drawn my attention to the Apex Court judgment rendered in

Action ISPAT and Power Pvt. Ltd. Vs. Shyam Metalics and

Energy Ltd.: Civil Appeal No.4041/2020, decided on

15.12.2020.

4. In view of the aforesaid Apex Court judgment, instant

petition is transferred to National Company Law Tribunal (NCLT),

Jaipur and further proceedings shall commence from the stage,

they were pending before this Court.

[2024:RJ-JD:9419] (2 of 2) [COP-9/2000]

5. Registry to take appropriate steps to send the file to the

Tribunal as above.

6. Disposed of as above.

(ARUN MONGA),J 42-/Jitender//-

Powered by TCPDF (www.tcpdf.org)