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Dinesh Kumar Prajapat vs State Of Rajasthan (2024:Rj-Jd:9573)
2024 Latest Caselaw 1831 Raj

Citation : 2024 Latest Caselaw 1831 Raj
Judgement Date : 23 February, 2024

Rajasthan High Court - Jodhpur

Dinesh Kumar Prajapat vs State Of Rajasthan (2024:Rj-Jd:9573) on 23 February, 2024

[2024:RJ-JD:9573]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR

                    S.B. Civil Writ Petition No. 9505/2019

1.       Dinesh Kumar Prajapat S/o Ramlal Prajapat, Aged About
         25 Years, At Present Working At Chc Lasadiya, Block
         Lasadiya, District Udaipur.
2.       Asif Khan Pathan S/o Salamat Khan, Aged About 28
         Years, At Present Working At Phc Kalibheet, Block
         Lasadiya, District Udaipur.
3.       Rakesh Kumar Joshi S/o Hemant Kumar, Aged About 34
         Years,      At     Present         Working         At        Chc   Dhariyawad,
         Pratapgarh.
4.       Darshit Jain S/o Jambu Kumar, Aged About 27 Years, At
         Present Working At Chc Dhariyawad, Pratapgarh.
5.       Ramlal Meghwal S/o Waliya Meghwal, Aged About 29
         Years, At Present Working At Phc Gyaspur, Pratapgarh.
6.       Lokesh Doshi S/o Gajendar Doshi, Aged About 31 Years,
         At Present Working At Chc Dhariyawad, Pratapgarh.
7.       Premlata Khatik S/o Arvind Khatik, Aged About 31 Years,
         At Present Working At Chc Dhariyawad, Pratapgarh.
8.       Yusuf Azad S/o Nizamuddin, Aged About 40 Years, At
         Present Working At Chc Dhariyawad, Pratapgarh.
9.       Praveen Singh Chauhan S/o Bhanwar Singh Chauhan,
         Aged About 26 Years, At Present Working At Phc Malkitus,
         Block Bhinder, Udaipur.
10.      Abhishek Sharma S/o Prabha Shankar Sharma, Aged
         About 34 Years, At Present Working At Chc Bhinder, Block
         Bhinder, Udaipur.
11.      Bharti Teli D/o Bheru Lal Teli, Aged About 24 Years, At
         Present Working At Chc Nai (Girwa), Udaipur.
12.      Puran Nayak S/o Radha Kishan Nayak, Aged About 25
         Years, At Present Working At Chc Nai (Girwa), Udaipur.
13.      Mahima Ameta D/o Vishnu Shankar Ameta, Aged About
         27 Years, At Present Working At Chc Vallabh Nagar,
         Udaipur.
14.      Bhupesh Kumar Meghwal S/o Naval Ram, Aged About 30
         Years, At Present Working At Chc Vallabh Nagar, Udaipur.
15.      Ratanlal Rathore S/o Shambhulal Rathore, Aged About 36


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         Years, At Present Working At Chc Bichor, Block Begum,
         Chittorgarh.
16.      Sagar Mal Gurjar S/o Ramlal Gurjar, Aged About 25 Years,
         At   Present      Working        Aphc      Khatunda,        Block   Begum,
         Chittorgarh.
17.      Durga Shankar Prajapat S/o Parmanand Prajapat, Aged
         About 34 Years, At Present Working Aphc Khatunda, Block
         Begum, Chittorgarh.
18.      Nirmla Sen D/o Ladu Lal Sen, Aged About 39 Years, At
         Present     Working         At    Phc      Nandurai,       Block    Begum,
         Chittorgarh.
19.      Sanjay Gurjar S/o Bhojraj Gurjar, Aged About 29 Years,
         At   Present      Working        At       Chc    Begum,      Blck   Begum,
         Chittorgarh.
20.      Vimal Kumar Lohar S/o Mohan Lal Lohar, Aged About 30
         Years, At Present Working At Bhinder, Block Bhinder,
         Udaipur
21.      Vishal Kumar Charpota S/o Prabhu Lal Charpota, Aged
         About 26 Years, At Present Working At Bhinder, Block
         Bhinder, Udaipur
22.      Bhanwar Singh Rajput S/o Hari Singh Rajput, Aged About
         27 Years, At Present Working At Bhinder, Block Bhinder,
         Udaipur
                                                                      ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through The Secretary, Medical And
         Health Department, Government Of Rajasthan, Jaipur.
2.       Secretary, Finance (Budget) Department, Government Of
         Rajasthan, Jaipur.
3.       Joint      Secretary,         Finance           (Budget)      Department,
         Government Of Rajasthan, Jaipur.
4.       Director (Public Health), Medical And Health Services,
         Government Of Rajasthan, Jaipur.
5.       Chief Medical And Health Officer, Pratapgarh.
6.       Chief Medical And Health Officer, Udaipur.
7.       Chief Medical And Health Officer, Chittorgarh.
                                                                    ----Respondents


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                                   For Petitioner(s)        :     Mr. Dinesh Chand Mali
                                   For Respondent(s)        :     Mr. Gaurav Ranka



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Order

23/02/2024

Learned counsel for the parties are ad idem that similar

controversy has already been decided by a Coordinate Bench of

this Court in the case of Pankaj Kumar Upadhyay & Ors. Vs.

The State of Rajasthan & Ors. (S.B. Civil Writ Petition

No.953/2017) along with other similar matters, decided on

20.03.2017.

In view of the aforesaid consensus between learned counsel

for the parties, the present writ petition is also disposed of in

same terms as judgment ibid.

(ARUN MONGA),J

Abhishek Kumar S.No.125

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