Rajasthan High Court - Jodhpur
Vishnu Kumar Teli vs State Of Rajasthan (2024:Rj-Jd:9366) on 23 February, 2024
[2024:RJ-JD:9366]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2494/2024
1. Vishnu Kumar Teli S/o Moolchand Teli, Aged About 55 Years,
R/o Vishnu Niwas H/no. 31, Mahaveer Nagar Rajpura Ka
Rastha, Kekri, Dist. Kekri, Raj. At Present Gups Fatehgadh,
Shergadh, Musuda, Dist. Beawar, Raj.
2. Banwari Lal Vaishnav S/o Rampal Vaishnav, Aged About 48
Years, R/o Village And Post Salari, Tehsil Kekri, Dist. Kekri,
Raj. At Present Posting Govt. Girls Ups Jamola, P.s. Masuda,
Dist. Beawar.
3. Pavan Kuamr Sen S/o Krishan Gopal Sen, Aged About 43
Years, R/o Village And Post Bogla,tehsil Kekri, Dist. Kekri,
Raj. At Present Posting Govt. Girls Sr. Sec. School Near Balaji
Temple Sikhrani, P.s. Masuda, Dist. Beawar.
4. Satyendra Singh Solanki S/o Chitar Singh Solanki, Aged
About 41 Years, R/o Ward No. 17 Khati Mohalla Purani Kekri,
Dist. Kekri, Raj. At Present Posting Gups Surajpura, Block
Srinagar, Dist. Ajmer.
5. Kuldeep Balai S/o Soja Ram Balai, Aged About 33 Years, R/o
Ubdari, Post Bogla, Tehsil Kekri, Dist. Kekri, Raj. At Present
Posting Gups Rupaheli Kalan, P.s. Masuda, Dist. Beawar.
6. Satyendra Kumar Rao S/o Mahendra Kumar Rao, Aged About
36 Years, R/o Shahpura Gate Sawar,tehsil Kekri, Dist. Kekri.
At Present Posting Shaheed Taju Kathat Govt. Sr. Sec. School
Shivpura Ghata, Dist. Beawar.
7. Ramswaroop Nayak S/o Surajmal Nayak, Aged About 41
Years, R/o Village And Post Khawas, Tehsil Kekri, Dist. Kekri,
Raj. At Present Posting Saheed Sawala Govt. Sr. Sec. School
Kamakhedam, P.s. Masuda, Dist. Beawar.
8. Dalchand Khatik S/o Satynarayan Khatik, Aged About 37
Years, R/o Ward No. 1 Ajmeri Gate Kekri, Dist. Kekri, Raj. At
Present Posting Gups Fatehgarh Pipraj Masuda, Dist. Beawar.
9. Anwar Hussain S/o Tajammul Hussain, Aged About 54 Years,
R/o Nearby Office Of Water Resource New Basti Sawar,
District Kekri. At Present Posting Gsss Bhilavat, Dist. Ajmer.
10. Suresh S/o Sobag Meena, Aged About 26 Years, R/o Meeno
Ka Mohalla, Modi Tankawas, Dist. Kekri, At Present Posting
Gups Shivpuri, Dist. Beawar.
11. Rakesh Kumar Gadhwal S/o Bhanwar Lal Gadhwal, Aged
About 56 Years, R/o Vpo Pranhera Tehsil And Dist. Kekri, At
Present Posting Gsss Gagunda, Blcok Arian, Dist. Ajmer.
12. Durga Lal Kumhar S/o Bhoora Lal Kumhar, Aged About 48
Years, R/o Vpo Soonpa, Tehsil Sarwar, Dist. Kekri, At Present
Posting Gps Kalidati, Block Masuda, Dist. Beawar.
13. Shambhu Singh Daroga S/o Kanhaiya Lal, Aged About 50
Years, R/o Vpo Soonpa, Dist. Kekri, At Present Posting Gps
Maida Ka Badiya, Block Masuda, Dist. Beawar.
14. Dhanraj Meena S/o Moti Lal Meena, Aged About 48 Years, R/o
Meena Mohalla Thakurdwar Rainagar Sawar, Dist. Kekri, At
Present Posting Gsss Nitutipaner, Dist. Ajmer.
15. Amarchand Bairwa S/o Devkaran Bairwa, Aged About 27
Years, R/o Village Shergarh, Post Fatehgarh, Tehsil Sarwar,
Dist. Kekri, At Present Posting Gps Maida Ka Badiya, Dist.
Beawar.
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16. Chandra Shekhar Swami S/o Balu Ram Swami, Aged About
29 Years, R/o Village Adusiya, Post Aatoli, Tehsil Malpura,
Dist. Kekri, At Present Posting As A Deputation Mggs Bheruji
Dhani, Tyod, Dist. Ajmer. Raj.
17. Deepak Meena S/o Premeshwar Lal Meena, Aged About 27
Years, R/o Bhagyoday Nagar, Ajmer Road, Kekri, At Presnt
Gups Kundal Naikalan, Block Jawaja, Dist. Beawar.
18. Amba Lal Meena S/o Lakshminarayan, Aged About 30 Years,
R/o Village Balapura, Post Mehrukalan, Tehisl Sawar, Dist.
Kekri, At Present Posting Gups Kundal Naikalan, Block
Jawaja, Dist. Beawar.
19. Mukesh Kumar Meena S/o Babu Lal Meena, Aged About 31
Years, R/o Village And Post Aloli, Tehsil Sawar, Dist. Kekri, At
Present Posting Gups Gujargumma Todgarh, Block Jawaja,
Dist. Beawar.
20. Ashok Kumar Meena S/o Ram Lal Meena, Aged About 31
Years, R/o House No. 137 Uparla Pada, Meeno Ka Gaon, Dist.
Kekri, At Present Posting Gups Nichali Balacharat,block
Jawaja, Dist. Beawar.
21. Vishnu Meena S/o Bhanwar Lal Meena, Aged About 30 Years,
R/o Village Bhandawas, Post Gulgoan, Tehsil Sawar, Dist.
Kekri, At Present Posting Gups Badi Ka Chora Malato Ki Ber,
Block Jawaja, Dist. Beawar.
----Petitioners
Versus
1. State Of Rajasthan, Through The Additional Chief Secretary,
School Education Department And Language And Library
Department And Panchayati Raj Raj. (Elementary Education)
Department, Rajasthan, Jaipur.
2. The Director, Secondary Education Rajasthan, Bikaner.
3. The Director, Elementary Education And Panchayati Raj
(Elementary Education) Department, Rajasthan, Bikaner.
4. The Joint Director, Secondary Education, Ajmer, Rajasthan.
5. The Director Education Officer, Headquarter Secondary,
Ajmer, Rajasthan.
6. The Director Education Officer, Headquarter Secondary,
Beawar, Rajasthan.
7. The Director Education Officer, Headquarter Secondary, Kekri,
Rajasthan.
8. The District Education Officer, Headquarter Elementary
Education, District Ajmer, Rajasthan.
9. The District Education Officer, Headquarter Elementary
Education, District Kekri, Rajasthan.
10. The District Education Officer, Headquarter Elementary
Education, District Beawar, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Tanwar Singh Rathore.
For Respondent(s) :
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[2024:RJ-JD:9366] (3 of 3) [CW-2494/2024]
HON'BLE MR. JUSTICE ARUN MONGA
Order
23/02/2024
1. At the outset, it is submitted by learned counsel for the
petitioners submits that the issue raised in the present writ
petition is covered by an order passed by a Coordinate Bench of
this Court in case of Dashrath Singh & Ors. Vs. State of
Rajasthan & Ors.: SBCWP No.13935/2023, decided on
18.09.2023. He submits that the respondents may be directed to
consider the representation of the petitioners in light of the
aforesaid judgment.
2. In view of the aforesaid submission, without commenting on
the merits of the case, the petition filed by the petitioners is disposed
of with a direction to the competent authority to decide the
representation of the petitioners, in accordance with law, keeping in
view the observations made in the case of Dashrath Singh (supra),
as expeditiously as possible.
(ARUN MONGA),J
23-Sumit/-
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