Monday, 08, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sunil Kumar Bishnoi (Belt No. 315) vs State Of Rajasthan (2024:Rj-Jd:9413)
2024 Latest Caselaw 1795 Raj

Citation : 2024 Latest Caselaw 1795 Raj
Judgement Date : 23 February, 2024

Rajasthan High Court - Jodhpur

Sunil Kumar Bishnoi (Belt No. 315) vs State Of Rajasthan (2024:Rj-Jd:9413) on 23 February, 2024

Author: Dinesh Mehta

Bench: Dinesh Mehta

[2024:RJ-JD:9413]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2568/2024

1. Sunil Kumar Bishnoi (Belt No. 315) S/o Shankarlal, Aged About 30 Years, R/o Madiya Nokha, Bikaner, Rajasthan, Employee Id Rjbr201504014695

2. Jitendra Singh (Belt No. 130/137) S/o Vikram Singh, Aged About 30 Years, R/o Village- Togawas, Post- Toogawas, Thana- Bhaleri, Teh.- Taranagar, Dist. - Churu (Raj.), Employee Id Rjbr201504014846

3. Gopi Chand Bishnoi (Belt No. 324) S/o Mangi Lal Bishnoi, Aged About 29 Years, R/o Village Pithrasar, Post Jai Singh Desar Magra, Police Station Panchu, Tehsil Nokha, District Bikaner, Employee Id Rjbr201504014845

4. Shrawan Kumar (Belt No. 208/484) S/o Harlal Nehara, Aged About 29 Years, R/o Village Post Gungara Thana Dadiya Teh-Dist-Sikar (Rajasthan), Employee Id Rjbr201504014617

5. Arun Kumar Mahala (Belt No. 85) S/o Shish Ram, Aged About 28 Years, R/o Village/post - Bhojasar, Thana - Mandawa, Teh- Jhunjhunu, Dist- Jhunjhunu (Rajasthan), Employee Id Rjbr201504014632

6. Ramraj Gurajr (Belt No. 845/114) S/o Amar Singh Gurjar, Aged About 31 Years, R/o Village Nagla Dhoot, Post- Khankhera, Teh- Bayana, Dist.- Bharatpur, Rajasthan, Employee Id Rjbr201504014826

7. Shyam Sundar Suman (Belt No. 56) S/o Bheru Lal, Aged About 32 Years, R/o Village Niyamatpur, Thana And Post Bapcha, Teh. Chhabra, Dist. Baran (Rajasthan), Employee Id Rjbr201504014413

8. Ram Karan Yadav (Belt No. 472/41) S/o Rameshwar Parsad Yadav, Aged About 32 Years, R/o Nivasi-Parsala Ki Dhani, Vpo-Navalpura, Vaya-Manoharpur, Thana- Manoharpur, Dist. -Jaipur, (Raj.), Employee Id Rjbr201504014797

9. Saurabh Singh (Belt No. 989/153) S/o Gyan Singh, Aged About 36 Years, R/o Vp-Piprau, Nadbai, Bharatpur, Rajasthan, Employee Id Rjbr201504014848

10. Ramcharan Gocher (Belt No. 192) S/o Surajmal, Aged About 30 Years, R/o Village Chhiparda, Post Nimod, Tehsil

[2024:RJ-JD:9413] (2 of 6) [CW-2568/2024]

Digod, Dist. Kota Rural, Rajasthan, Employee Id Rjbr201504014609

11. Vijendra Singh Gurjar (Belt No. 15) S/o Rambilash Gurjar, Aged About 31 Years, R/o Village Post -Rajwana, Thana- Chauth Ka Barwada, District - Sawai Madhopur, Rajasthan, Employee Id Rjbr201504014610

12. Ranveer Singh (Belt No. 13) S/o Raman Singh, Aged About 29 Years, R/o Village Shekhpura, Tehsil Kathumar, Dist. Alwar, Employee Id Rjbr201504014597

13. Manoj Kumar (Belt No. 179/73) S/o Raman Lal, Aged About 36 Years, R/o Village-Malah, Post-Malah, Thana- Sewar, Teh. Bharatpur, Dist.-Bharatpur (Rajasthan), Employee Id Rjbr201504014798

14. Hansraj Mahala (Belt No. 238) S/o Bhagirath Mahala, Aged About 31 Years, R/o V. And P. Dadiyarampura Via Reengus Dist.- Sikar, Rajasthan, Employee Id Rjbr201504014633

15. Vikash Kumar (Belt No. 115) S/o Nathu Ram, Aged About 32 Years, R/o Village Fatehshari Post Devgaon Nua Thana Mukandgarh Mandi, Teh. Nawalgarh, Dist. Jhunjhunu, Rajasthan, Employee Id Rjbr201504014615

16. Chandan Singh Dagur (Belt No. 274) S/o Surendra Singh, Aged About 30 Years, R/o Vill And Post-Sherpur, Teh.- Surouth, Dist.-Karauli, Rajasthan, Employee Id Rjbr201504014843

17. Arjun Singh (Belt No. 619/131) S/o Radharaman, Aged About 29 Years, R/o Village - Kayreeka, Post - Chulhera, Teh.-Deeg, Dist.-Deeg (Bharatpur), Rajasthan, Employee Id Rjbr201504014658

18. Vishvendra Singh (Belt No. 145) S/o Ram Lal, Aged About 30 Years, R/o Village-Pahari, Thana-Pahari, Teh-Pahari, Dist-Deeg (Bharatpur), Rajasthan, Employee Id Rjbr201504014636

19. Vikash Kumar (Belt No. 40) S/o Banwari Lal, Aged About 32 Years, R/o Village Fatehsari, Post Devgoan, Police Station Mukundgarh, Dist. Jhunjhunu, Rajasthan, Employee Id Rjbr201504014600

20. Vikram Singh (Belt No. 293) S/o Arjun Singh, Aged About 30 Years, R/o Vill. Badanpura, Post Suhans, Teh. Weir,

[2024:RJ-JD:9413] (3 of 6) [CW-2568/2024]

Thana Weir, Dist. Bharatpur, Rajasthan, Employee Id Rjbr201504014854

21. Dasharath Singh (Belt No. 65) S/o Suresh Singh, Aged About 30 Years, R/o Village-Pandeka, Tehseel-Pahari, Dist.- Deeg (Bharatpur), Rajasthan, Employee Id Rjbr201504014648

22. Sunil Kumar (Belt No. 183) S/o Banwari Lal, Aged About 33 Years, R/o Village -Seja Ki Dhani, Post- Ajari Kalan, Thana- Sadar Jhunjhunu, Teh.-Jhunjhunu, Dist-Jhunjhunu (Raj) Employee Id Rjbr201504014858

23. Bakay Bihari Lal (Belt No. 27) S/o Ramlal, Aged About 31 Years, R/o Vill. Bahramda, Thana And Tehsil Nadbai, Dist. Bharatpur, Rajasthan, Employee Id Rjbr201504014389

24. Satendra Singh (Belt No. 99) S/o Totaram, Aged About 36 Years, R/o Village And Post-Gunsara, Teh.-Rarah (Kumher), Dist.- Deeg (Bharatpur) Raj., Employee Id Rjbr201504014866

25. Hemant Choudhary (Belt No. 142) S/o Babu Lal Choudhary, Aged About 31 Years, R/o Advocate Colony, Kathoomer Road, Laxmangarh Teh. - Laxmangarh, Dist. - Alwar, Rajasthan, Employee Id Rjbr201504014614

26. Kasamdeen (Belt No. 18) S/o Ismail Khan, Aged About 33 Years, R/o Vill.-Kaimala, Post -Desula, Thana-Vaishali Nagar, Teh. And Dist.- Alwar, Rajasthan, Employyee Id Rjbr201504014407

27. Khairati Lal Gurjar (Belt No. 257) S/o Hanuman Sahai, Aged About 30 Years, R/o Kakrana Chhota Khala Ki Dhani, Post- Sothana, Thana- Viratnagar, Teh. Viratnagar, District Kotputli, Rajasthan, Employee Id Rjbr201504014662

28. Veerendra Singh Chhavadi (Belt No. 522/ 113) S/o Lakhan Singh, Aged About 32 Years, R/o Village - Manjeepura Post- Jagdeeshpura, Teh- Todabheem, Dist.- Gangapur City (Karouli), Rajasthan, Employee Id Rjbr201504014646

29. Shrawan Ram (Belt No. 52) S/o Jeta Ram, Aged About 30 Years, R/o Village Post Bher, Teh. Khinswar, Dist. Nagaur, Rajasthan, Employee Id Rjbr201504014409

30. Pushpendra Kumar (Belt No. 342) S/o Ram Kishan, Aged About 32 Years, R/o Village, Post -Nyotha, Thana, Teh. -

[2024:RJ-JD:9413] (4 of 6) [CW-2568/2024]

Nadbai, Dist Bharatpur, (Rajasthan), Employee Id Rjbr201504014482

31. Laxman Singh (Belt No. 92) S/o Pratap Singh, Aged About 29 Years, R/o Village Post- Sirthala, Thana- Sikri, Teh.- Nagar, Dist.- Deeg (Bharatpur), Rajasthan, Employee Id Rjbr201504014650

32. Asharam Jat (Belt No. 97) S/o Ratan Lal Jat, Aged About 31 Years, R/o Village Sursura, Tehshil Roopangarh, Dist. Ajmer, Rajasthan, Employee Id Rjbr201504014350

33. Lokesh Kumar Gurjar (Belt No. 362/69) S/o Sheeshram Gurjar, Aged About 29 Years, R/o V. P. Sirohi, Vaya Manoharpur, Police Station Chandwaji, Tehsil Amer, Dist. Jaipur, Rajasthan, Employee Id Rjbr201504014415

34. Avdhesh Kumar (Belt No. 617/212) S/o Ashok Kumar, Aged About 32 Years, R/o Santruk Kumher Rarah, Deeg Rajasthan, Employee Id Rjbr201504014655

35. Kalu Ram (Belt No. 303) S/o Brijlal, Aged About 33 Years, R/o Vp Durjana, Teh. Nohar, Dist. Hanuamangarh (Raj.), Employee Id Rjbr201504014687

36. Shambhoo Singh (Belt No. 332) S/o Bijendra Singh, Aged About 33 Years, R/o Tighra, Tehsil And Dist. Dholpur (Raj.), Employee Id Rjbr201504014852

37. Ramdev Pawariya (Belt No. 197) S/o Kheta Ram, Aged About 37 Years, R/o Vill Prempura, Losal, Thana Losal, Teh. Dantaramgarh, Dist. Sikar, Rajasthan, Employee Id Rjbr201504014835

----Petitioners Versus

1. State Of Rajasthan, Through Its Home Secretary, Department Of Home, Government Of Rajasthan, Government Secretariat, Jaipur.

2. Director General Of Police, Rajasthan.

3. Inspector General Of Police (Kota Range), Kota.

4. Inspector General Of Police, (Sikar Range) Sikar.

5. Inspector General Of Police, (Bharatpur Range) Bharatpur.

6. Inspector General Of Police, (Jaipur Range) Jaipur.

7. Superintendent Of Police, District Baran, Rajasthan.

[2024:RJ-JD:9413] (5 of 6) [CW-2568/2024]

8. Superintendent Of Police, District Alwar, Rajasthan.

9. Superintendent Of Police, District Karauli, Rajasthan.

10. Superintendent Of Police, District Dholpur, Rajasthan.

11. Superintendent Of Police, District Jhunjhunu, Rajasthan

12. Superintendent Of Police, District Sawai Madhopur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Prakash Lamba, through VC

JUSTICE DINESH MEHTA

Order

23/02/2024

1. It is submitted by the counsel for the petitioners that the

issue raised in the present writ petition is covered by the

judgment rendered in the case of Dara Singh v. State of

Rajasthan & Ors. (S.B. Civil Writ Petition No.11973/2012)

decided on 17.12.2012.

2. In the case of Dara Singh (supra), a coordinate Bench of this

Court, inter-alia, directed as under :-

"Learned counsel for the petitioner submits that realizing the mistake, appointment has been given, thus, grievance of petitioner to that extent is redressed, but appointment should have been made effective from the date candidates lesser in merit were given appointment with notional benefits. In view of the prayer made and taking note of the order dated 13.12.2012 whereby petitioner is given appointment realizing mistake by the respondents, I consider it proper to direct that aforesaid appointment should be treated from the date when lesser meritorious candidates were given. The petitioner would, accordingly, be entitled to the notional benefits and seniority from the date persons with less merit were given appointment. The actual

[2024:RJ-JD:9413] (6 of 6) [CW-2568/2024]

benefits would be allowed from the date of joining pursuant to the order dated 13.12.2012. With the aforesaid, writ petition stands disposed of."

3. Without going into the merits of the case, the writ petition is

disposed of with direction to the petitioners to file a representation

before the competent authority of the respondents along with a

certified copy of the order instant and photo-stat copy of the

judgment in the case of Dara Singh (supra) with a period of two

weeks. .

4. In case, a representation is so addressed within the aforesaid

period, the competent authority of respondents shall decide the

same and consider petitioners' entitlement in accordance with the

law laid down in the case of Dara Singh (supra) as early as

possible, preferably within a period of eight weeks.

5. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

6. Stay application also stands disposed of, accordingly.

(DINESH MEHTA),J 22-Mak/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter