Renu Sharma vs The State Of Rajasthan ...
2024 Latest Caselaw 1791 Raj

Rajasthan High Court - Jodhpur

Renu Sharma vs The State Of Rajasthan ... on 22 February, 2024

[2024:RJ-JD:9153]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    S.B. Civil Writ Petition No. 1310/2024

Renu Sharma D/o Shri Subhash Chand Sharma, Aged About 44
Years, R/o Ward No. 2 Brahmapuri, Lakheri Gaon, Bundi, At
Present Posted Govt. Primary School, Bairwa Basti, Kankra
Dungar, Bundi, District Bundi (Rajasthan).
                                                                       ----Petitioner
                                       Versus
1.       The State Of Rajasthan, Through Its Principal Secretary,
         Department Of Elementary Education, Government Of
         Secretariat, Rajasthan, Jaipur.
2.       The Director, Elementary Education, Bikaner.
3.       The District Education Officer, (Elementary Education),
         Bundi.
                                                                    ----Respondents


For Petitioner(s)            :     Mr. Balkishan Saini
For Respondent(s)            :     Mr. Vishal Jangid



               HON'BLE MR. JUSTICE ARUN MONGA

Order

22/02/2024

1. At the outset, it is submitted by learned counsel for the

petitioner that the issue raised in the present writ petition is

covered by an order passed by a co-ordinate Bench of this Court

in the case of Suman Jhanwar & Ors. v. State of Rajasthan &

Ors. (S.B. Civil Writ Petition No.5405/2012), decided on

12.05.2014. He submits that the respondents may be directed to

consider the representation of the petitioner in light of the

aforesaid judgment.

2. In view of the aforesaid submission, without commenting on

the merits of the case, the petition filed by the petitioner is

[2024:RJ-JD:9153] (2 of 2) [CW-1310/2024]

disposed of with a direction to the competent authority to decide

the representation of the petitioner, in accordance with law,

keeping in view the observations made in the case of Suman

Jhanwar (supra), as expeditiously as possible.

(ARUN MONGA),J 26-AnilKC/-

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