Jitendra Meena vs The State Of Rajasthan
2024 Latest Caselaw 1700 Raj

Rajasthan High Court - Jodhpur

Jitendra Meena vs The State Of Rajasthan on 20 February, 2024

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Writ Misc Application No. 65/2024

                                   Jitendra Meena
                                                                                                         ----Petitioner
                                                                          Versus
                                   The State Of Rajasthan
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. Ramnivas Choudhary
                                   For Respondent(s)            :     ----



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Order

20/02/2024

For the reasons in stated in the instant miscellaneous

application, the same is allowed.

Presence of Mr. Ramnivas Choudhary for Respondent No.3 in

S.B. Civil Writ Petition No. 973/2017 be read in the judgment /

order dated 18.01.2024.

Registry to take the steps accordingly.

(ARUN MONGA),J 74-DhananjayS/-

Powered by TCPDF (www.tcpdf.org)