Ruhi Dak vs The Union Of India
2024 Latest Caselaw 1699 Raj

Rajasthan High Court - Jodhpur

Ruhi Dak vs The Union Of India on 20 February, 2024

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Writ Misc Application No. 51/2024

                                   Ruhi Dak
                                                                                                           ----Petitioner
                                                                            Versus
                                   The Union Of India
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. Vishwas Khatri
                                   For Respondent(s)            :     ---



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Order

20/02/2024

For the reasons in stated in the instant miscellaneous

application, the same is allowed.

Presence of Mr. Virendra Lodha, Sr. Adv. Assisted by Mr.

Mohit Singhvi on behalf of Rajasthan University of Health

Sciences, Jaipur be read in the judgment / order dated

18.01.2024.

Registry to take the steps accordingly.

(ARUN MONGA),J 73-DhananjayS/-

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