Rajasthan High Court - Jodhpur

Jabber Singh vs The State Of Rajasthan ... on 20 February, 2024

[2024:RJ-JD:8688]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2492/2024
1. Jabber Singh S/o Madho Singh Rathore, Aged About 35 Years,
New Colony, Sardargarh, District Rajsamand, 313330.
2. Gopal Lal Tailor S/o Madan Lal Tailor, Aged About 42 Years,
Vpo H. No. 230, Gandhi Nagar Colony, Jaiday Vibhag Ke
Samne, Amet, District Rajsamand 313332
3. Noja Ram Meghwal S/o Teja Ram Meghwal, Aged About 38
Years, Vpo Meghwal Basti, Mukhy Ganv Pipla, Manchra,
District Rajsamand 313708
4. Sangeeta Jalwaniyan D/o Ugam Das, Aged About 32 Years,
Vpo Ravli Ki Bhagat, Dhoran, District Rajsamand 313321
5. Ghanshyam Patidar S/o Badri Lal, Aged About 48 Years, Vpo
Dubaliya, District Jhalawar, 326513
6. Chanda Mali D/o Devi Lal Mali, Aged About 39 Years, Vpo
Charbhuja District Rajsamand 313333.
7. Pushpa Kumari Sevak D/o Dhula Sevak, Aged About 34 Years,
Vpo Amartiya, Janawad, District Rajsamand Pin - 313333.
8. Mahesh Kumar Chittora S/o Ramswaroop Chittora, Aged About
38 Years, Vpo Gardara, Gadarda Bundi Pin 323022.
9. Ramdev Sharma S/o Kanhaiya Lal Sharma, Aged About 43
Years, Vpo-Krishi Colony, Chhatargar District Bikaner Pin
334021
10. Jitandra Kumar Trivedi S/o Prakash Chandra Trivedi, Aged
About 44 Years, Vpo Indrakhet, Post Satirampur, Andar Khet
District Dungarpur Pin 31401
11. Deepak Shukla S/o Narayan Lal Shukla, Aged About 46 Years,
Vpo Partapur, District Banswara - 327024
12. Ram Lal Jat S/o Devban Jat, Aged About 45 Years, Vpo - Gram
Jawasiya Post Bardod, The. Hamergarh, District Bhilwara
312001.
13. Deepak Chaubisa S/o Chandra Prakash Chaubisa, Aged About
34 Years, Vpo-202 Brahmno Ka Nohra Charbhuja Mandir
Majawara Post Majawada, District Udaipur Pin-313602.
14. Nutan Kunwar Rathore D/o Devi Singh Rathore, Aged About
32 Years, Vpo Ward No-02, Chamunda Mandir Ke Pass,
Kelwara, District Rajsamand 313325.
15. Lalita Solanki D/o Nathu Singh Solanki, Aged About 37 Years,
Vpo Onarsingh Ji Ke Bhagal, District Udaipur 313602
16. Jayshri Sharma D/o Girija Shanker Sharma, Aged About 37
Years, Upo-Devsthan Saray Ke Pass, Garhbor, Garhbor -
Rajsamand 313333.
17. Gayatri Tank D/o Ramesh Chandra Tank, Aged About 31 Years,
Vpo Tank Mohalla, Banediya District Rajsamand Pin- 313329.
18. Kailash Chandra Tailor S/o Shyam Lal Tailor, Aged About 39
Years, Vpo- Ghadbor To Charbhuja, District Rajsamand
313333.
19. Ikbal S/o Fazzar Khan, Aged About 39 Years, Vpo- Samsan, T
Panari, Deeg, Bharatpur Pin - 321023
20. Prakash Lal Regar S/o Mangi Ji, Aged About 35 Years, Vpo-
Lasani, Regaro Ka Mohalla Tehsil Deogarh, District -Rajsamand
313331.

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21. Madan Lal Audichya S/o Bhanwar Lal Audichya, Aged About 38
Years, Vpo- 371, Dabok, Morya Kua District Udaipur Pin-
313022.
22. Kishan Lal Mali S/o Kaloo Ram Mali, Aged About 33 Years, Vpo
- Panotiya Mali Mohalla Panotiya District Rajsamand 313330.
23. Sitaram Meena S/o Ram Lal Meena, Aged About 34 Years,
Vpo- Bhagdu Tehsil Pipal District Tonk.
24. Shiv Lal Gurjar S/o Chunni Lal Gurjar, Aged About 37 Years,
Vpo Itawa, Bassi District Chittorgarh Pin- 312022
25. Jagdish Chandra Mali S/o Mangi Lal Mali, Aged About 35 Years,
Vpo - Panotiya Relmangra District Rajsamand Pin- 313207
26. Jagdish Chandra Gurjar S/o Javana Lal Gurjar, Aged About 33
Years, Vpo Sadiya Chittodgarh.
27. Ganesh Lal Gurjar S/o Mangi Lal Gurjar, Aged About 30 Years,
Vpo - Luhariya Dugar, District Chittorgarh.
28. Jamna Gurjar D/o Mangi Lal Gurjar, Aged About 28 Years,
Vpo-Gujran. Tadawada, Tehsil Kumbhlgarh, District Rajsamand
Pin Code 313333.
29. Tofik S/o Majid Khan, Aged About 38 Years, Vpo- Gram Was
Ladduka, Bilond, Tehsil Kaman, District Bharatpur, Pin Code
321022.
30. Ashok Kumar Joshi S/o Bhanwar Lal Joshi, Aged About 47
Years, Vpo - Bhgwanda Khurd, Pasund, District Rajsamand Pin
Code-313324.
31. Shanker Lal Gadri S/o Heera Lal Gadri, Aged About 30 Years,
Vpo- Banediya, District Rajsamand, Pin Code 313329.
32. Champa Lal Meghwal S/o Lalu Ram Meghwal, Aged About 30
Years, Vpo - Pipla, Morcha, District Rajasamnd Pin Code-
313708.
33. Umesh Kumar S/o Rameshwar Prasad, Aged About 42 Years,
Vpo - Maroth, Tehsil Nawa, District Nagaur Pin Code 341507
34. Dileep Singh Chauhan S/o Ram Singh Chauhan, Aged About
40 Years, Vpo- Jhosawa, Galiyakot, District Dungarpur Pin
314035.
35. Beena Sharma D/o Rampal Sharma, Aged About 44 Years,
Vpo-Chitrgali, Tehsil Nathdawara, District Rajsamand.
36. Rekha Kumari Salvi D/o Kalu Ram, Aged About 28 Years, Vpo-
Khakhar Mala, District Rajsamand Pin Code- 313332.
37. Khem Singh Rajput S/o Devi Singh Rajput, Aged About 41
Years, Vpo-Charno Ki Madar, Kathar, District Udaipur Pin Code
313001.
38. Laxman Lal Meghwal S/o Champa Lal Meghwal, Aged About 38
Years, Vpo- Pipla, Manchra, District Rajsamand. Pin Code-
313708
39. Ramesh Khatik S/o Bhura Lal Khatik, Aged About 42 Years,
Vpo - Gaon Gurha, Goanguda Rajsamand 313321.
40. Asha Paliwal D/o Ramchandra, Aged About 42 Years, Vpo
Sundarcha, Rajsamand 313324.
41. Varsha Nath D/o Bhanwar Nath, Aged About 35 Years, Vpo
Saloda, District Rajsamand 313322.
42. Prayag Singh S/o Tulachha Singh, Aged About 32 Years,

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Narsingon Ki Dhani, Jaisalmer 345001.
43. Mangi Kumari Jat D/o Lehru Lal Jat, Aged About 35 Years,
Devpuriya, Peeparda, Rajsamand 313324.
44. Narendra Kumar Upadhyay S/o Lila Ram Upadhyay, Aged
About 45 Years, Vpo Galeshpur, Ashapura, District Dungarpur.
45. Mukesh Kumar Patidar S/o Ratan Lal, Aged About 33 Years,
Vpo Sanoriya, Jhalawar, Rajasthan 326513.
46. Prakash Lal Regar S/o Nanga Ji Ram Regar, Aged About 34
Years, Regaro Ka Mohalla, Lasani, Teh. Deogarh, Rajsamand
313331.
47. Mohan Lal Balali S/o Bhada Ram, Aged About 43 Years, Ratna
Ka Guda, Tehsil Bhim, District Rajsamand 313332
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
School Education, Government Of Rajasthan, Secretariat,
Jaipur (Raj.).
2. The Secretary, Finance (Budget), Department Of Finance,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3. The Joint Secretary (Admn.), Department Of Elementary
Education, Government Of Rajasthan, Secretariat, Jaipur
(Raj.).
4. The Deputy Secretary, Department Of Elementary Education,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
5. The Director, Elementary Education, Rajasthan, Bikaner (Raj.).
6. The District Education Officer, Headquarters, Elementary
Education, Rajsamand (Raj.).
7. The District Education Officer, Headquarters, Elementary
Education, Chittorgarh (Raj.).
8. The District Education Officer, Headquarters, Elementary
Education, Tonk (Raj.).
9. The District Education Officer, Headquarters, Elementary
Education, Udaipur (Raj.).
10. The District Education Officer, Headquarters, Elementary
Education, Bharatpur (Raj.).
11. The District Education Officer, Headquarters, Elementary
Education, Bhilwara (Raj.).
12. The District Education Officer, Headquarters, Elementary
Education, Jaisalmer (Raj.).
13. The District Education Officer, Headquarters, Elementary
Education, Nagaur (Raj.).
14. The District Education Officer, Headquarters, Elementary
Education, Jhalawar (Raj.).
15. The District Education Officer, Headquarters, Elementary
Education, Dungarpur (Raj.).
16. The District Education Officer, Headquarters, Elementary
Education, Bundi (Raj.).
17. The State Project Director, School Education Council, Jaipur
(Raj.).
----Respondents

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For Petitioner(s) : Mr. Kamlesh Kumar Patel.
For Respondent(s) :

HON'BLE MR. JUSTICE ARUN MONGA

Order 20/02/2024

1. At the outset, it is submitted by learned counsel for the

petitioners submits that the issue raised in the present writ

petition is covered by an order passed by this Court in case of

Ranjeet Singh Rathore & Ors. Vs. State of Rajasthan & Ors.:

S.B. Civil Writ Petition No.1042/2024, decided on

23.01.2024. He submits that the respondents may be directed to

consider the representation of the petitioners in light of the

aforesaid judgment.

2. In view of the aforesaid submission, without commenting on

the merits of the case, the petition filed by the petitioners is disposed

of with a direction to the competent authority to decide the

representation of the petitioners, in accordance with law, keeping in

view the observations made in the case of Ranjeet Singh (supra), as

expeditiously as possible.

(ARUN MONGA),J 156-Sumit/-