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Manish Nagori vs The State Of Rajasthan ...
2024 Latest Caselaw 1671 Raj

Citation : 2024 Latest Caselaw 1671 Raj
Judgement Date : 20 February, 2024

Rajasthan High Court - Jodhpur

Manish Nagori vs The State Of Rajasthan ... on 20 February, 2024

[2024:RJ-JD:8702]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                            JODHPUR
             S.B. Civil Writ Petition No. 2362/2024

1.       Manish Nagori S/o Indar Lal Nagori, Aged About 46 Years,
         Resident Of- Bayanmata Chok, Kelwara, Rajsamand,
         313325.
2.       Chouhan Rajvir Singh S/o Tej Singh, Aged About 38
         Years, Resident Of- Chawnda Mata Mandir Ke Paas,
         Kelwara, Rajsamand 313325.
3.       Rajmal Lohar S/o Chatar Bhuj Lohar, Aged About 35
         Years, Resident Of- Chawnda Mata Mandir Ke Paas,
         Kelwara, Rajsamand 313325.
4.       Gajanan Sevak S/o Amba Lal Sevak, Aged About 36
         Years, Resident Of- Vpo T Mandir Marg, Meera Bai Chowk,
         Charbhuja, Garhbur, Rajsamand 313333.
5.       Hemlata Rathore D/o Arjun Singh Rathore, Aged About 35
         Years, Resident Of- Vpo Mukmy Ganv, Jhilwara,
         Rajsamand 313333.
6.       Lalu Ram Bhil S/o Rata Ram, Aged About 31 Years,
         Resident Of- Manawto Kaguda, Manawaton K Gurha,
         Rajsamand 313333.
7.       Veerandra Singh Solanki S/o Parwat Singh Solanki, Aged
         About 51 Years, Resident Of- Vpo Jhilwara, Rajsamand
         313333.
8.       Gopal Kumawat S/o Amba Lal Kumawat, Aged About 36
         Years, Resident Of- Vpo Gorma Gali, Dwarikadhish Ji Ka
         Vas, Emdi, Rajsamand 313342.
9.       Suresh Chandra Purbiya S/o Bheru Lal Pourbiya, Aged
         About 38 Years, Resident Of- Purbiya Mohallah, Mohi,
         Rajsamand 313338.
10.      Bhagwati Lal Khatik S/o Ram Chandra Khatik, Aged About
         36 Years, Resident Of- Ward No. 2, Bhakroda, Rajsamand
         313330
11.      Kamlendra Singh Solanki S/o Kundan Singh Solanki, Aged
         About 35 Years, Resident Of- Vpo Karnikhera, Rajsamand
         313333
12.      Kishan Singh Rathore S/o Hari Singh, Aged About 34
         Years, Resident Of- Vpo Mava Ka Kuda, Umarwas,
         Rajsamand 313333.
13.      Anil Lauhar S/o Shri Prem Lal, Aged About 29 Years,
         Resident Of- Loharon Ki Bhagal, V-Sema, Rajsamand
         313322.
14.      Dhul Singh Mojawat S/o Manohar Singh Mojawat, Aged
         About 29 Years, Resident Of- Golaya, Malida, Sema,
         Rajsamand 313322.
15.      Paratha Ram S/o Laxman Lal, Aged About 44 Years,
         Resident Of- Vpo Ajana Ka Naka, Bardara, Rajsamand
         313325
16.      Jalu Ram Bhil S/o Gajing Ram, Aged About 40 Years,
         Resident Of- Vpo Peepana, Rajsamand 313704
17.      Bhoori Lal Bheel S/o Roopa Ram Bheel, Aged About 40
         Years, Resident Of- Vpo Kaithana-Baradara, Rajsamand
         313325
18.      Kamala Kumari Prajapat D/o Bhajja Ram Prajapat, Aged
         About 39 Years, Resident Of- Vpo 77 Diyan Kudvon Ka
         Guda, Gogunda, Palasama, Udaipur, 313704
19.      Nana Lal Bhil S/o Vanna Ram, Aged About 35 Years,
         Resident Of-Ward No. Nakoda, Kuncholi, Rajsamand
         313325

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20.      Mana Ram Gameti S/o Ganesh Ram, Aged About 38
         Years, Resident Of- Vpo Keshar, Rajsamand 313329.
21.      Kisan Lal Jaiswal S/o Onkar Lal Jaiswal, Aged About 51
         Years, Resident Of- Vpo Peepali Dodiyan, Rajsamand
         313329.
22.      Sanju Kanwar Chundawat S/o Pratap Singh Chundawat,
         Aged About 37 Years, Resident Of-Vpo Siyol, Rajsamand
         313202.
23.      Neelam Kumari D/o Bhagwat Singh Rathore, Aged About
         44 Years, Resident Of- Vpo Beran, Tehsil Nathdwara,
         Rajsamand 313202
24.      Mahipal Singh Ranawat S/o Mahendra Singh Ranawat,
         Aged About 32 Years, Resident Of- Nankiya Bhilwada,
         Beran, Nathdwara, Rajsamand 313202.
25.      Mukesh Chandra Kumhar S/o Logar Mal Kumhar, Aged
         About 40 Years, Resident Of-Kumharon Ka Mohallah,
         Maja, Rajsamand 313325.
26.      Rupendra Singh Sisodia S/o Devi Singh Sisodia, Aged
         About 34 Years, Resident Of-Near Rawala, Ardakiya,
         Chowkdi, Rajsamand 313329
27.      Laxmi Narayan Purohit S/o Goverdhan Lal Purohit, Aged
         About 37 Years, Resident Of- Vpo Dhanyala, Rajsamand
         313334
28.      Liyakat Hussein S/o Mehbub Khan, Aged About 38 Years,
         Resident Of- Purani Road, Kelwa, Rajsamand 313334.
29.      Mukesh Chandra Jat S/o Kishan Lal Jat, Aged About 44
         Years, Resident Of- Jeewakhera, Rajsamand 313328.
30.      Chanda Sukhwal D/o Mohan Lal, Aged About 38 Years,
         Resident Of- Jeetawas, Railmagra, Rajsamand 313328.
31.      Shambhu Singh Rathore S/o Ran Singh, Aged About 39
         Years, Resident Of- Shiv Mandir Ke Pas, Sadda Nichla,
         Khatamla, Rajsamand 313334.
32.      Sharvan    Singh    Chundawat     S/o   Bhanwar   Singh
         Chundawat, Aged About 40 Years, Resident Of- 192,
         Bahari Bhag, Pakhand, Rajsamand 313323.
33.      Babu Singh Kitawat S/o Shri Madhu Singh, Aged About 32
         Years, Resident Of- Bhunawata Mandiyana, Rajsamand
         313301.
34.      Sanjay Meghwal S/o Kamlesh, Aged About 31 Years,
         Resident Of- Bhansaol Garwara, Udaipur 313204.
35.      Vijay Singh Rajput S/o Fateh Singh Rajput, Aged About
         31 Years, Resident Of-Surji Ka Guda Jawad, Udaipur
         313204
36.      Chander Prakash Regar S/o Udai Lal Regar, Aged About
         39 Years, Resident Of-Regar Mohallah, Kunwariya,
         Rajsamand 313327.
37.      Gopal Lal Sharma S/o Hira Lal Sharma, Aged About 53
         Years, Resident Of- Jawasiya Kundia, Rajsamand 313207.
38.      Dharm Lal Gurjar S/o Heera Lal, Aged About 37 Years,
         Resident Of- Dhaknirya Vas, Beekawas, Rajsamand
         313332.
39.      Laxman Lal Berva S/o Moti Lal Berva, Aged About 39
         Years, Resident Of- Panotia, Rajsamand 313330.
40.      Pavan Khatik S/o Bheru Lal Khatik, Aged About 34 Years,
         Resident Of- Bamniya Darwaja, Sardargarh, Rajsamand
         313330.
41.      Kanhaiya Lal Balai S/o Gopi Lal, Aged About 36 Years,
         Resident Of- Hawala, Agariya, Rajsamand 313332.

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42.      Ummed Singh Chundawat S/o Shri Arjun Singh, Aged
         About 41 Years, Resident Of- Nabariya, Rajsamand
         313331.
43.      Devendra Kumar S/o Gulab Chand, Aged About 31 Years,
         Resident Of- Sameliya, Rajsamand 305921.
44.      Ratan Lal Rager S/o Shri Lalu Ram, Aged About 30 Years,
         Resident Of- Sameliya, Rajsamand 305921.
45.      Jeevan Singh S/o Shri Virad Singh, Aged About 33 Years,
         Resident Of- Palra, Rajsamand 305921.
46.      Jagdish Singh Rawat S/o Sankar Singh, Aged About 32
         Years, Resident Of- Shekhawas, Rajsamand 305921.
47.      Lehran Das Vaishnav S/o Shankar Das Vaishnav, Aged
         About 41 Years, Resident Of- Mahasatiyon Ki Madri,
         Rajsamand 313324.
48.      Shanti Lal S/o Chhoga Ram, Aged About 39 Years,
         Resident Of- Ward No. 1, Rasadpura, Aroli, Bhilwara
         311602.
49.      Khushbu Mewara D/o Bhagwati Lal, Aged About 35 Years,
         Resident Of- Bagadi, Bagri, Pali 306114.
50.      Amba Ram S/o Ogar Ram, Aged About 45 Years, Resident
         Of- Meghwalon Ka Bas, Po Panota, Pali 306022
51.      Kundan Singh S/o Sawant Singh, Aged About 44 Years,
         Resident Of- Beropar Ratuja, Jalore 343021.
52.      Pooran Singh S/o Khet Singh, Aged About 54 Years,
         Resident Of- Pataliya Bera, Akoli, Bagra, Jalore 343025.
53.      Prakash Chand S/o Suja Ram, Aged About 45 Years, R/o
         285, Ward. No. 10 Bcc Ke Pass, Patodi District Balotra,
         Barmer Rajasthan 344032.
                                                       ----Petitioners
                                Versus
1.       The State Of Rajasthan, Through Its Principal Secretary,
         School Education, Government Of Rajasthan, Secretariat,
         Jaipur (Raj.).
2.       The Secretary, Finance (Budget), Department Of Finance,
         Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3.       The Joint Secretary (Admn.), Department Of Elementary
         Education, Government Of Rajasthan, Secretariat, Jaipur
         (Raj.).
4.       The Deputy Secretary, Department Of Elementary
         Education, Government Of Rajasthan, Secretariat, Jaipur
         (Raj.).
5.       The Director, Elementary Education, Rajasthan, Bikaner
         (Raj.).
6.       The District Education Officer, Headquarters, Elementary
         Education, Rajsamand (Raj.).
7.       The District Education Officer, Headquarters, Elementary
         Education, Barmer (Raj.)
8.       The State Project Director, School Education Council,
         Jaipur (Raj.).
                                                    ----Respondents


For Petitioner(s)         :     Mr. Kamlesh Kumar Patel.
For Respondent(s)         :




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                                                      HON'BLE MR. JUSTICE ARUN MONGA

Order

20/02/2024

1. At the outset, it is submitted by learned counsel for the

petitioners that the issue raised in the present writ petition is

covered by an order passed by this Court in case of Ranjeet

Singh Rathore & Ors. Vs. State of Rajasthan & Ors.: S.B.

Civil Writ Petition No.1042/2024, decided on 23.01.2024.

He submits that the respondents may be directed to consider the

representations of the petitioners in light of the aforesaid

judgment.

2. In view of the aforesaid submission, without commenting on

the merits of the case, the petition filed by the petitioners is disposed

of with a direction to the competent authority to decide the

representations of the petitioners, in accordance with law, keeping

in view the observations made in the case of Ranjeet Singh (supra),

as expeditiously as possible.

(ARUN MONGA),J 39-/Jitender//-

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