Jai Kumar Shah vs State And Ors. (2024:Rj-Jd:7775)
2024 Latest Caselaw 1517 Raj

Rajasthan High Court - Jodhpur

Jai Kumar Shah vs State And Ors. (2024:Rj-Jd:7775) on 14 February, 2024

                                   [2024:RJ-JD:7775]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                            JODHPUR
                                                       S.B. Civil Writ Petition No. 6288/2005

                                   Jai Kumar Shah
                                                                                                         ----Petitioner
                                                                          Versus
                                   State And Ors.
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. Parikshit Nayak
                                   For Respondent(s)            :     Mr. Praveen Khandelwal, AAG
                                                                      Mr. Ravi Panwar



                                                     HON'BLE MR. JUSTICE ARUN MONGA

Order

14/02/2024

1. Learned counsel for the parties are ad idem that similar

controversy has already been decided by a Coordinate Bench of

this Court in the case of Roop Raj Chhangani Vs. State of

Rajasthan & Ors.: S.B. Civil Writ Petition No.13686/2015, &

other connected matters, decided on 06.09.2022.

2. In view of the aforesaid consensus between the parties, the

present petition is also disposed of in same terms as judgment

ibid.

(ARUN MONGA),J 7-DhananjayS/-

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