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Ratan Singh vs The Secretary (2024:Rj-Jd:7683)
2024 Latest Caselaw 1510 Raj

Citation : 2024 Latest Caselaw 1510 Raj
Judgement Date : 14 February, 2024

Rajasthan High Court - Jodhpur

Ratan Singh vs The Secretary (2024:Rj-Jd:7683) on 14 February, 2024

[2024:RJ-JD:7683]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
                    S.B. Civil Writ Petition No. 2079/2024

Ratan Singh S/o Panchu Singh, Aged About 63 Years, Rajputon
Ka Mohalla, Barna, Tehsil Degana, Dist. Nagaur, Rajasthan.
                                                                         ----Petitioner
                                        Versus
1.       The Secretary, Education Department, Government Of
         Rajasthan, Secretariat, Jaipur.
2.       Director, Secondary Education, Rajasthan, Bikaner.
3.       District Education Officer, Nagaur.
                                                                     ----Respondents


For Petitioner(s)            :     Mr. Tanwar Singh
                                   Mr. Shaurya Pratap Singh
For Respondent(s)            :     --



               HON'BLE MR. JUSTICE ARUN MONGA

Order

14/02/2024

1. At the outset, it is submitted by learned counsel for the

petitioner that the issue raised in the present writ petition is

covered by a Coordinate Bench of this Court at Jaipur in the case

of Vijay Singh v. State of Rajasthan & Ors.: S.B. Civil Writ

Petition No.21/2020, decided on 21.07.2023. He submits

that the respondents may be directed to consider the

representation of the petitioner in light of the aforesaid judgment.

2. In view of the aforesaid submission, without commenting on

the merits of the case, the petition filed by the petitioner is

disposed of with a direction to the competent authority to decide

the representation of the petitioner, in accordance with law,

[2024:RJ-JD:7683] (2 of 2) [CW-2079/2024]

keeping in view the observations made in the case of Vijay Singh

(supra), as expeditiously as possible.

3. Pending application(s), if any, also stand disposed of.

(ARUN MONGA),J 74-AnilKC/-

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