Ravindra Kumar S/O Mange Ram vs The State Of Rajasthan ...
2024 Latest Caselaw 1425 Raj/2

Rajasthan High Court

Ravindra Kumar S/O Mange Ram vs The State Of Rajasthan ... on 29 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:10390]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 11329/2023

                                    Ravindra Kumar S/o Mange Ram, Aged About 29 Years, R/o
                                    Village Chamroda, Post Offices Bhindusi, Tehsil Kishanger Bas,
                                    District Alwar-301405 (Rajasthan).
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.       The State Of Rajasthan, Through Its Secretary, Home
                                             Department, Govt. Of Rajasthan, Secretariat, Jaipur
                                             (Raj.).
                                    2.       Additional Director General Of Police, Lal Kothi, Jaipur
                                             Recruitment And Promotion Board, Rajasthan, Jaipur.
                                    3.       Additional Director General Of Police, Armed Battalions,
                                             Rajasthan, Jaipur.
                                    4.       Inspector General Of Police, (Rac), Rajasthan, Jaipur.
                                    5.       Additional Inspector General Of Police Recruitment And
                                             Promotion Board, Rajasthan, Jaipur.
                                    6.       Commandant, 13Th               Battalion,        Rac,     (Jail   Security),
                                             Chainpura, Jaipur.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vishal Karnani For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

29/02/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /113

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