Pramila Kumari vs State Of Raj And Ors (2024:Rj-Jp:9871)
2024 Latest Caselaw 1358 Raj/2

Rajasthan High Court

Pramila Kumari vs State Of Raj And Ors (2024:Rj-Jp:9871) on 27 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:9871]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9189/2018

                                   Pramila Kumari D/o Shri Om Prakash, R/o Village Gagarwas, Post
                                   Office Suratpura, Tehsil Rajgarh, District Churu Raj. At Present
                                   Residing At House No. 47 Ayodhya Nagar, Jaipur.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       The State Of Rajasthan Through Principal Secretary,
                                            Department Of Education, Govt. Secretariat, Jaipur.
                                   2.       The Commissioner, Elementary Education, Bikaner.
                                   3.       The Chief Executive Officer, Zila Parishad, Jodhpur Raj.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2024

No one has put in appearance on behalf of the petitioner

even in the second round.

On 21.05.2018 & 24.11.2023 when the case was called for

arguments, no one appeared on behalf of the petitioner.

In view of the above, the present writ petition is dismissed

for non-prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all pending application/s, if

any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /11

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