Radhey Shyam vs Addi Disitr Ct Judge F T And Ors ...
2024 Latest Caselaw 1337 Raj/2

Rajasthan High Court

Radhey Shyam vs Addi Disitr Ct Judge F T And Ors ... on 26 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:9604]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 13175/2012

                                    Radheyshyam S/o Shri Ramsahai R/o Village Gokulpura Lasaria,
                                    Gram Panchayat Ramsar Palawala, Panchayat Samiti Bassi,
                                    District Jaipur.
                                                                                                 ----Plaintiff/Petitioner
                                                                           Versus
                                    1.         The Addl. District Judge, (F.T.) No.1, Jaipur, District Jaipur.
                                    2.         The Judicial Officer, Gram Nayayalaya, Bassi, District
                                               Jaipur.
                                    3.         Gram Panchayat Ramsar Palawala Through Its Sarpanch,
                                               Gram Panchayat Ramsar Palawala, District Jaipur.
                                                                                       ----Respondents/Defendants

For Petitioner(s) : Ms. Radhika Meharwal for Mr. Kunal Rawat For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/02/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/85

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