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Budhi Prakash Chittora vs State Of Raj And Ors (2024:Rj-Jp:9650)
2024 Latest Caselaw 1331 Raj/2

Citation : 2024 Latest Caselaw 1331 Raj/2
Judgement Date : 26 February, 2024

Rajasthan High Court

Budhi Prakash Chittora vs State Of Raj And Ors (2024:Rj-Jp:9650) on 26 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:9650]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Writ Restoration Application No. 455/2012

                                    Budhi Prakash Chittora S/o Shri Madan Gopal, age 29 years R/o
                                    Village Garda Tehsil Bundi District, Bundi.
                                                                                                             ----Petitioner
                                                                             Versus
                                         1. State of Rajasthan through Secretary Medical, Health &
                                           Family Welfare Department, Secretariat, Jaipur.
                                         2. The Additional Director (Administration) Medical, Health &
                                           Family Welfare Department, Rajasthan, Jaipur.
                                         3. Chief Medical & Health Officer, Bundi.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. S.L. Songara For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/02/2024

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /64

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