Kamlesh Kumar Choudhary vs State Education Departmentors ...
2024 Latest Caselaw 1316 Raj/2

Rajasthan High Court

Kamlesh Kumar Choudhary vs State Education Departmentors ... on 26 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:9648]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 9432/2017

Kamlesh Kumar Choudhary Son Of Shri Ramphool Jat, Resident
Of Village Gothara, Post Jatwara, Tehsil Bassi, District Jaipur Raj.
                                                                       ----Petitioner
                                       Versus
1.       The State Of Rajasthan Through Its Principal Secretary,
         Education Department, Government Secretariat, Jaipur
         Raj.
2.       Principal Secretary, Rural Development And Panchayatraj
         Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.
3.       Director, Elementary Education, Rajasthan, Bikaner.
4.       Chief Executive Officer, Zila Parishad, Jaipur Raj.
5.       District Elementary Education Officer-I, District Jaipur Raj.
6.       Principal/head          Master       Cum        Panchayat      Elementary
         Education Officer P.e.e.o., Govt. Sr. Secondary Sch,
         Jatwara, Tehsil Bassi, District Jaipur Raj.
                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/02/2024

No one has put in appearance on behalf of the petitioner

even in the second round.

On 25.05.2018 and again on 24.11.2023, no one appeared

for the petitioner when the case was called.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2024:RJ-JP:9648] (2 of 2) [CW-9432/2017]

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /12

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