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Satyendra Singh vs State Water Resources Depors ...
2024 Latest Caselaw 1302 Raj/2

Citation : 2024 Latest Caselaw 1302 Raj/2
Judgement Date : 26 February, 2024

Rajasthan High Court

Satyendra Singh vs State Water Resources Depors ... on 26 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:9607]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 17730/2012

Satyaveer son of Sahab Singh, aged about 43 years, Resident of
Village    and       Post     Kenthari,        Tehsil     Sapau,        District   Dholpur
(Rajasthan)
                                                                            ----Petitioner
                                           Versus
1.The State of Rajasthan through its Principal Secretary, Mines
Department, Secretariat, Jaipur (Rajasthan)
2.The Additional Director (Mines), Jaipur Region, Jaipur.
3.The Superintendent Mining Engineer, Bharatpur.
4.The Assistant Mining Engineer, Dholpur (Rajasthan)
                                                                        ----Respondents

Connected With S.B. Civil Writ Petition No. 4092/2012 Satyaveer son of Sahab Singh, aged about 42 years, Resident of Village and Post Kenthari, Tehsil Sapau, District Dholpur (Rajasthan)

----Petitioner Versus

1.The State of Rajasthan through its Principal Secretary, Water Resources Department, Secretariat, Jaipur (Rajasthan)

2.The Executive Engineer, Water Resources Dholpur Division, Dholpur.

3.The Superintendent Mining Engineer, Bharatpur.

4.The Assistant Mining Engineer, Dhlopur (Rajasthan)

----Respondents/Non Petitioners S.B. Civil Writ Petition No. 4093/2012 Satyaveer son of Sahab Singh, aged about 34 years, Resident of Village and Post Kenthari, Tehsil Sapau, District Dholpur (Rajasthan)

----Petitioner Versus

1.The State of Rajasthan through its Principal Secretary, Water Resources Department, Secretariat, Jaipur (Rajasthan)

2.The Executive Engineer, Water Resources Dholpur Division, Dholpur.

[2024:RJ-JP:9607] (2 of 2) [CW-17730/2012]

3.The Superintendent Mining Engineer, Bharatpur.

4.The Assistant Mining Engineer, Dhlopur (Rajasthan)

----Respondents/Non Petitioners S.B. Civil Writ Petition No. 17728/2012 Satyaveer son of Sahab Singh, aged about 34 years, Resident of Village and Post Kenthari, Tehsil Sapau, District Dholpur (Rajasthan)

----Petitioner Versus

1.The State of Rajasthan through its Principal Secretary, Mines Department, Secretariat, Jaipur (Rajasthan)

2.The Additional Director (Mines), Jaipur Region, Jaipur.

3.The Superintendent Mining Engineer, Bharatpur.

4.The Assistant Mining Engineer, Dholpur (Rajasthan)

----Respondents

For Petitioner(s) : Mr. Dinesh Kumar Garg For Respondent(s) : Mr. Zaqir Hussain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/02/2024

Learned counsel for the petitioner submits that these civil

writ petitions are rendered infructuous.

The civil writ petitions are dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/86-89

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