Citation : 2024 Latest Caselaw 1301 Raj/2
Judgement Date : 26 February, 2024
[2024:RJ-JP:9607]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17730/2012
Satyaveer son of Sahab Singh, aged about 43 years, Resident of
Village and Post Kenthari, Tehsil Sapau, District Dholpur
(Rajasthan)
----Petitioner
Versus
1.The State of Rajasthan through its Principal Secretary, Mines
Department, Secretariat, Jaipur (Rajasthan)
2.The Additional Director (Mines), Jaipur Region, Jaipur.
3.The Superintendent Mining Engineer, Bharatpur.
4.The Assistant Mining Engineer, Dholpur (Rajasthan)
----Respondents
Connected With S.B. Civil Writ Petition No. 4092/2012 Satyaveer son of Sahab Singh, aged about 42 years, Resident of Village and Post Kenthari, Tehsil Sapau, District Dholpur (Rajasthan)
----Petitioner Versus
1.The State of Rajasthan through its Principal Secretary, Water Resources Department, Secretariat, Jaipur (Rajasthan)
2.The Executive Engineer, Water Resources Dholpur Division, Dholpur.
3.The Superintendent Mining Engineer, Bharatpur.
4.The Assistant Mining Engineer, Dhlopur (Rajasthan)
----Respondents/Non Petitioners S.B. Civil Writ Petition No. 4093/2012 Satyaveer son of Sahab Singh, aged about 34 years, Resident of Village and Post Kenthari, Tehsil Sapau, District Dholpur (Rajasthan)
----Petitioner Versus
1.The State of Rajasthan through its Principal Secretary, Water Resources Department, Secretariat, Jaipur (Rajasthan)
2.The Executive Engineer, Water Resources Dholpur Division, Dholpur.
[2024:RJ-JP:9607] (2 of 2) [CW-17730/2012]
3.The Superintendent Mining Engineer, Bharatpur.
4.The Assistant Mining Engineer, Dhlopur (Rajasthan)
----Respondents/Non Petitioners S.B. Civil Writ Petition No. 17728/2012 Satyaveer son of Sahab Singh, aged about 34 years, Resident of Village and Post Kenthari, Tehsil Sapau, District Dholpur (Rajasthan)
----Petitioner Versus
1.The State of Rajasthan through its Principal Secretary, Mines Department, Secretariat, Jaipur (Rajasthan)
2.The Additional Director (Mines), Jaipur Region, Jaipur.
3.The Superintendent Mining Engineer, Bharatpur.
4.The Assistant Mining Engineer, Dholpur (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Dinesh Kumar Garg For Respondent(s) : Mr. Zaqir Hussain, AGC
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
26/02/2024
Learned counsel for the petitioner submits that these civil
writ petitions are rendered infructuous.
The civil writ petitions are dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/86-89
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