Rajkumar Jadiya S/O Shri Late Nandlal ... vs Bank Of Baroda (2024:Rj-Jp:8620)
2024 Latest Caselaw 1254 Raj/2

Rajasthan High Court

Rajkumar Jadiya S/O Shri Late Nandlal ... vs Bank Of Baroda (2024:Rj-Jp:8620) on 20 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:8620]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 9237/2022

                                    Rajkumar Jadiya S/o Shri Late Nandlal Jadiya, Resident Of 151,
                                    Near Sarkari Nal, Gumanpura, Kota (Raj.).
                                                                                                         ----Petitioner
                                                                          Versus
                                    Bank Of Baroda, Branch Office- Station Road, Kota (Raj.).
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Pramod Ponkh for Mr. Gajveer Singh Rajawat For Respondent(s) : Mr. Sanjog Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/02/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/71

Powered by TCPDF (www.tcpdf.org)