Sitaram Son Of Bhawani Singh vs Om Prakash @ Ram Prakash Son Of Chidda ...
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Rajasthan High Court

Sitaram Son Of Bhawani Singh vs Om Prakash @ Ram Prakash Son Of Chidda ... on 20 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:8627]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 16462/2022

                                    1.         Sitaram Son Of Bhawani Singh, Aged About 63 Years,
                                    2.         Ramakant Son Of Bhawani Singh, Aged About 56 Years,
                                    3.         Mukesh Son Of Bhawani Singh, Aged About 51 Years,
                                               All Resident Of Village Barkheda, Tehsil Sapau, District
                                               Dholpur (Rajasthan)
                                                                                          ----Defendants/Petitioners
                                                                           Versus
                                    1.         Om Prakash @ Ram Prakash Son Of Chidda, Resident Of
                                               Village Barkheda, Tehsil Sapau, District Dholpur
                                               (Rajasthan) Deceased (Died During Pendency Of Suit)
                                    1/1.       Mu. Bitti Devi Wife Of Late Om Prakash @ Ram Prakash,
                                    1/2.       Raju Singh Son Of Late Om Prakash @ Ram Prakash,
                                    1/3.       Jitendra Singh Son Of Late Om Prakash @ Ram Prakash,
                                               All Resident Of Village Barkheda, Tehsil Sapau, District
                                               Dholpur (Rajasthan) Aabad 10/144/1 (A) Katra Bajirkhan
                                               Agra Tehsil And District Agra (Uttar Pradesh)
                                                                                     Plaintiff-Respondents

2. Jaudoun Singh Son Of Bhawani Singh, Resident Of Village Barkheda, Tehsil Sapau, District Dholpur (Rajasthan) Presently Resides At Savita Nagar, Near Railway Line, Besides Of Pani Kaa Khamba Jora, District Murena (Madhya Pradesh)

----Proforma Respondent

For Petitioner(s) : Mr. Dheeraj Singhal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/02/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/15

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