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Subhash Kumar Bhaskar vs State Education Departmentanr ...
2024 Latest Caselaw 1223 Raj/2

Citation : 2024 Latest Caselaw 1223 Raj/2
Judgement Date : 19 February, 2024

Rajasthan High Court

Subhash Kumar Bhaskar vs State Education Departmentanr ... on 19 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:8391]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 10490/2013

                                    Subhash Kumar Bhaskar S/o Shri Harlal Singh Bhaskar, Ghassu,
                                    Tehsil Laxmangarh, District Sikar Raj.
                                                                                                             ----Petitioner
                                                                             Versus
                                    1.       The State Of Rajasthan Through Principal Secretary,
                                             Department Of Elementary Education, Secretariat, Jaipur
                                             Raj.
                                    2.       The Director, Elementary Education, Rajasthan, Bikaner
                                             Raj.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Sumer Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/02/2024

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /191

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